Kerala High Court
State Bank Of India vs The Federal Bank on 28 September, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 28TH DAY OF SEPTEMBER 2022 / 6TH ASWINA, 1944
OP (DRT) NO. 67 OF 2016
AGAINST THE ORDER/JUDGMENTOA 19/2011 OF DEBT RECOVERY TRIBUNAL,
ERNAKULAM
PETITIONER:
STATE BANK OF INDIA,
STRESSED ASSETS MANAGEMENT BRANCH, VANKARATH TOWERS,
BYPASS JUNCTION, PALARIVATTOM, KOCHI - 682 024,
REPRESENTED BY ITS CHIEF MANAGER.
BY ADV SRI.S.EASWARAN
RESPONDENTS:
1 M/.KINSHIP SERVICES,
PLOT NO.1 AND 5 CAT IV, CC.24/492, MARAR ROAD,
ILLINGDON ISLAND, KOCHI - 682 003,
REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR.
2 SRI.M.PRABHAKARA KINI,
DIRECTOR, M/S.KINSHIP SERVICES (INDIA PVT.LTD.,
PLOT NO.22(D) CART III, SUBRAMANIAN ROAD, POST BOX
NO.524, WILLINGDON ISLAND, KOCHI - 682 003.
3 SRI.BHASKARA KINI,
NO.27, DOOR NO.CC.28/492-A, CLUB ROAD, GIRI NAGAR,
KOCHI - 682 020.
4 SRI.U.SRINIVAS BHAT,
MANAGING DIRECTOR, BHASKAR KINI & CO.,
WELLINGTON ISLAND, ERNAKULAM, KOCHI - 682 003.
5 MS.BHASKAR KINI CO.,
WELLINGTON ISLAND, ERNAKULAM, KOCHI - 682 003.
6 THE FEDERAL BANK LTD.,
DARRAGH SMALL HOUSE, 5TH CROSS ROAD,
WELLINGTON ISLAND BRANCH, KOCHI - 682 003.
7 THE INDIAN OVERSEAS BANK,
MATTANCHERRY, KOCHI - 682 002.(*DELETED)
OP (DRT) Nos.67/2016, 71/2016
-2-
8 COCHIN PORT TRUST,
WELLINGTON ISLAND, KOCHI - 682 002,
REPRESENTED BY DEPUTY CONSERVATOR.(*DELETED)
(*RESPONDENTS 7 AND 8 ARE DELETED FROM THE
PARTY ARRAY AT THE RISK OF THE PETITIONER AS
PER ORDER DATED 6/02/2019 IN IA 1/2019.)
9 SUMATHY KINI SULOCHANA,
W/O.LATE BHASKARA KINI,7, DOOR NO.CC.28/492-A,
CLUB ROAD, GIRI NAGAR, KOCHI - 682 020.
10 KUSUM KAMATH,
D/O.LATE BHASKARA KINI, 27,
DOOR NO.CC.28/492-A, CLUB ROAD, GIRI NAGAR,
KOCHI - 682 020.
11 PUSHPA SHIRIVANTE,
D/O.LATE BHASKARA KINI, 7,
DOOR NO.CC.28/492-A, CLUB ROAD, GIRI NAGAR,
KOCHI - 682 020.
12 SUJATHA BHAT,
D/O.LATE BHASKARA KINI, 27,
DOOR NO.CC.28/492-A, CLUB ROAD, GIRI NAGAR,
KOCHI - 682 020.
13 DEBTS RECOVERY TRIBUNAL,
ERNAKULAM - 682 011.
14 CHEERANA STRUCTURALS,
CHALILISSERY P.O., PALAKKAD, HAVING ITS OFFICE
AT J-5, 1ST FLOOR, TAGORE NAGAR, THYCAUD P.O.,
VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN- 695015,
REPRESENTED BY ITS MANAGING PARTNER SHIRILSON
MATHEW, S/O.C.V.MATHEW KUTTYA, AGED 57,
POTTAYIL HOUSE, AMBALAMPADY, VALAKOM VILLAGE,
MUVATTUPUZHA TALUK, MEKKADAMBU P.O., ERNAKULAM
DISTRICT, PIN- 682316.
BY ADVS.
SRI.D.ANIL KUMAR
ASSISTANT SOLICITOR GENERAL
SRI.K.M.FIROZ
SHRI.P.VIJAYAKUMAR, ASG OF INDIA
OP (DRT) Nos.67/2016, 71/2016
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SRI.DIPU JAMES
P.V.PARVATHY (P-41)
SMT.M.SHAJNA
REENA THOMAS
SRI.E.C.AHAMED FAZIL
SRI.P.C.MUHAMMED NOUSHIQ
THIS OP (DEBT RECOVERY TRIBUNAL) HAVING COME UP FOR
ADMISSION ON 28.09.2022, ALONG WITH OP (DRT).71/2016, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP (DRT) Nos.67/2016, 71/2016
-4-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 28TH DAY OF SEPTEMBER 2022 / 6TH ASWINA,
1944
OP (DRT) NO. 71 OF 2016
AGAINST THE ORDER/JUDGMENTOA 19821/2011 OF DEBT RECOVERY
TRIBUNAL, ERNAKULAM
PETITIONER:
STATE BANK OF INDIA,
STRESSED ASSETS MANAGEMENT BRANCH,
VANKARATH TOWERS, BYPASS JUNCTION,
PALARIVATTOM, KOCHI-682024,
RESPRESENTED BY ITS CHIEF MANAGER.
BY ADV SRI.S.EASWARAN
RESPONDENTS:
1 THE FEDERAL BANK
DARRAGH SMALL HOUSE, 5TH CROSS ROAD,
WELLINGTON ISLAND BRANCH, KOCHI-682003.
2 MS.KIN-SHIP SERVICESINDIA PVT LTD
KINSHIP HOUSE, PLOT NO 1 & 6 CAT IV,
DOOR NO CC.24/492, MARAR ROAD,
WILLINGDON ISLAND, KOCHI-682003.
3 M.BHASKARA KINI
S/O.GANAPATHY PAI, MANAGING DIRECTOR,
M/S.KIN-SHIP SERVICES(INDIA) PVT LTD,
KINSHIP HOUSE, PLOT NO 1 & 6 CAT IV,
DOOR NO CC.24/492, MARAR ROAD,
WILLINGDON ISLAND, KOCHI-682003.
RESIDING AT 27, CLUB ROAD, GIRINAGAR,
KOCHI-682020.
OP (DRT) Nos.67/2016, 71/2016
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PRABHAKARA KINI
4 S/O.BHASKARA KINI, DIRECTOR,
M/S.KIN-SHIP SERVICES(INDIA) PVT LTD,
KINSHIP HOUSE, PLOT NO 1 & 6 CAT IV,
DOOR NO CC.24/492, MARAR ROAD,
WILLINGDON ISLAND, KOCHI-682003.
RESIDING AT 27, CLUB ROAD, GIRINAGAR,
KOCHI-682020
5 SRI.U.SRINIVAS BHAT,
DIRECTOR, M/S.KIN-SHIP SERVICES(INDIA) PVT LTD,
KINSHIP HOUSE, PLOT NO 1 & 6 CAT IV,
DOOR NO CC.24/492, MARAR ROAD,
WILLINGDON ISLAND, KOCHI-682003.
RESIDING AT 27, CLUB ROAD, GIRINAGAR,
KOCHI-682020
6 IFTIKARUDDIN,
DIRECTOR, M/S.KIN-SHIP SERVICES(INDIA) PVT LTD,
KINSHIP HOUSE, PLOT NO 1 & 6 CAT IV,
DOOR NO CC.24/492, MARAR ROAD,
WILLINGDON ISLAND, KOCHI-682003
7 ANITHA PRABAHKAR
W/O.PRABHAKAR KINI, 27 CLUB ROAD, GIRINAGAR,
ERNAKULAM, PIN-682020.(*DELETED)
8 SUJATHA BHAT
W/O.SREENIVASA BHAT, 27,DOOR NO CC.28/492-A,
CLUB ROAD,GIRI NAGAR, KOCHI-682020.(*DELETED)
9 BHASKAR KINI COPLTD
REGD.OFF:PLOT NO.22/D, CAT 3, SUBRAMANINAN
ROAD, WILLINGDON ISLAND, KOCHI-3.(*DELETED)
10 JESUDASAN R
S/O.RAJAN, 2/124,YADAVAR STREET, KUMARAGIRI,
PUDUKKOTAI VILLAGE, TUTICORIN DISTRICT, TAMIL
NADU (*DELETED)
(*R7 TO R10 ARE DELETED FROM THE PARTY ARRAY AT
THE RISK OF THE PETITIONER AS PER ORDER DATED
6/2/2019 IN IA 1/2019.)
OP (DRT) Nos.67/2016, 71/2016
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11 SUMATHY KINI
W/O.LATE BHASKARA KINI, 27,CLUB ROAD,
GIRI NAGAR, ERNAKULAM-682020.
12 KUSUM
D/O.BHASKARA KINI, 27,CLUB ROAD, GIRI NAGAR,
ERNAKULAM-682020.
13 PUSHPA
D/O.LATE BHASKARA KINI, 27,CLUB ROAD,
GIRI NAGAR, ERNAKULAM-682020.
14 DEBT RECOVERY TRIBUNAL
ERNAKULAM, REPRESENTED BY ITS REGISTRAR,
PIN-682011.
BY ADVS.
ASSISTANT SOLICITOR GENERAL
SRI.D.ANIL KUMAR
SHRI.P.VIJAYAKUMAR, ASG OF INDIA
SRI.MOHAN JACOB GEORGE
SMT.NIGI GEORGE
SMT.P.V.PARVATHY P-41
SMT.REENA THOMAS
THIS OP (DEBT RECOVERY TRIBUNAL) HAVING COME UP FOR
ADMISSION ON 28.09.2022, ALONG WITH OP (DRT).67/2016, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP (DRT) Nos.67/2016, 71/2016
-7-
JUDGMENT
[OP (DRT) Nos.67/2016, 71/2016]
Learned counsel for the petitioners submits that
these writ petitions are not pressed. Recording the
submission, these writ petitions are dismissed as not
pressed.
Sd/-
GOPINATH P.
JUDGE
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