Amina vs Special Tahsildar(L.R)
2022 Latest Caselaw 10247 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
                THE HONOURABLE MR. JUSTICE T.R.RAVI
   THURSDAY, THE 15TH DAY OF SEPTEMBER 2022 / 24TH BHADRA, 1944
                      WP(C) NO. 29261 OF 2022


PETITIONER:

          AMINA
          AGED 78 YEARS
          W/O. LATE MUHAMMED,
          PALLATH HOUSE, THIRUMITTACODE,
          THIRUMITTACODE I VILLAGE, PATTAMBI,
          PALAKKAD - 679533.

          BY ADV SRI.V.A.JOHNSON (VARIKKAPPALLIL)



RESPONDENT:

          SPECIAL TAHSILDAR(L.R)
          OFFICE OF THE SPECIAL TAHSILDAR (L.R),
          MINI CIVIL STATION, OTTAPALAM,
          PATTAMBI, PALAKKAD - 679104.

          SMT. C.S. SHEEJA, SR.GOVT.PLEADER




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
15.09.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 29261 OF 2022
                                  2



                            T.R. RAVI, J.
             --------------------------------------------
                   W. P. (C). No.29261 of 2022
              --------------------------------------------
            Dated this the 15th day of September, 2022

                            JUDGMENT

The petitioner is a senior citizen, who seeks early disposal of

S.M.No.1325/2022 pending before the respondent. This Court had

already issued directions regarding disposal of such matters in

WP(C) No.28398 of 2017 and WP(C) No.17012 of 2022.

In such circumstances, this writ petition is disposed of

directing the respondent to take up S.M.No.1325/2022 and dispose

of the same within six months from the date of receipt of a copy of

this judgment.

Sd/-

T.R. RAVI JUDGE

Pn WP(C) NO. 29261 OF 2022

APPENDIX OF WP(C) 29261/2022

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF THE RECEIPT IN S.M. NO.

1325/2022 ISSUED BY THE RESPONDENT DATED 27.08.2022.

Exhibit P2 TRUE COPY OF THE AADHAAR CARD NO. 2920 9797 0244 OF THE PETITIONER.