Joshy Joseph vs State Of Kerala
2022 Latest Caselaw 10845 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
 FRIDAY, THE 28TH DAY OF OCTOBER 2022 / 6TH KARTHIKA, 1944
                   WP(C) NO. 10432 OF 2022
PETITIONER:

           JOSHY JOSEPH
           AGED 30 YEARS
           S/O. JOSEPH,
           MJ LAND,
           MAMPALLY,
           ANCHUTHENGU,
           THIRUVANANTHAPURAM - 695 309.

           BY ADVS.
           N.N.SUGUNAPALAN (SR.)
           S.SUJIN


RESPONDENTS:

    1      STATE OF KERALA
           REPRESENTED BY SECRETARY,
           DEPARTMENT OF LOCAL SELF GOVERNMENT,
           GOVERNMENT SECRETARIAT,
           THIRUVANANTHAPURAM - 695 001.
    2      THE CONVENER
           (GENERAL MANAGER DISTRICT INDUSTRIES CENTRE),
           THE SINGLE WINDOW CLEARANCE BOARD,
           DISTRICT INDUSTRIES CENTRE (DIC),
           WATER WORKS COMPOUND,
           VELLAYAMBALAM,
           THIRUVANANTHAPURAM - 695 003.
    3      THE SINGLE WINDOW CLEARANCE BOARD,
           KODAPPANAKUNNU,
           THIRUVANANTHAPURAM - 695 043,
           REPRESENTED BY ITS CHAIRMAN,
           THE DISTRICT COLLECTOR,
           THIRUVANANTHAPURAM.
    4      ANCHUTHENGU GRAMA PANCHAYATH,
           ANCHUTHENGU P. O,
           THIRUVANANTHAPURAM - 695 309,
           REPRESENTED BY ITS SECRETARY.
    5      THE SECRETARY,
           ANCHUTHENGU GRAMA PANCHAYATH,
           ANCHUTHENGU P. O,
           THIRUVANANTHAPURAM - 695 309.
 WP(C).No.10432 OF 2022

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         6          JACKSON,
                    S/O. PAULOSE,
                    PUTHENMMANNU HOUSE,
                    ANCHUTHENGU P. O,
                    THIRUVANANTHAPURAM - 695 309.
         7          PHILIP VARGHESE
                    S/O. VARGHESE,
                    AGED 58 YEARS,
                    07/202, ENNAKIDANG,
                    ANCHUTHENGU, NEAR ST.PETER'S CHURCH,
                    KADAKKAVOOR,
                    THIRUVANANTHAPURAM - 695 309.

                    BY ADVS.
                    VINOD SINGH CHERIYAN - SC
                    A.C.DEVY
                    V.HARISH
                    A.M.ABDULLA
                    RAJAN VISHNURAJ
                    T.M.KHALID
                    K.P.SUSMITHA
                    DHEERAJ P.P.
                    SRI. B.S SYAMANTHAK - GP



             THIS    WRIT   PETITION    (CIVIL)      HAVING    COME    UP    FOR
     ADMISSION       ON   28.10.2022,       THE   COURT   ON   THE    SAME   DAY
     DELIVERED THE FOLLOWING:
 WP(C).No.10432 OF 2022

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                             JUDGMENT

It is submitted by the learned counsel for the

petitioner that the writ petition has become

infructuous. Accordingly, the writ petition is

dismissed as infructuous.

Sd/-

MURALI PURUSHOTHAMAN JUDGE

SPR