Swapan Kumar Ray vs The Director General, Crpf
2022 Latest Caselaw 10780 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     FRIDAY, THE 21ST DAY OF OCTOBER 2022 / 29TH ASWINA, 1944
                       WP(C) NO. 31694 OF 2010
PETITIONERS:

          SWAPAN KUMAR RAY, S/O. DAYAMAY RAY,
          AGED 44 YEARS, CRPF PERINGOME, KANNUR.
          BY ADVS.
          SRI.A.MOHAMED MUSTAQUE
          SRI.K.R.AVINASH KUNNATH


RESPONDENTS:

    1     THE DIRECTOR GENERAL,
          CENTRAL RESERVE POLICE FORCE, CGO COMPLEX,
          NEW DELHI, PIN-110 003.
    2     THE DEPUTY INSPECTOR GENERAL OF POLICE
          (COMMUNICATION), CRPF, CGO COMPLEX, LODHI ROAD,
          NEW DELHI, PIN-110 003.
    3     THE COMMANDANT,
          II SIGNAL BATTALION, CRPF,
          HYDERABAD, PIN-500 005.
    4     THE COMMANDANT,
          V SIGNAL BATTALION, CRPF HALLO MAZRA,
          CHANDIGARH, PIN-160 002.
    5     IGP(TRAINING)
          CRPF NEW DELHI,CGO COMPLEX ,LODHI ROAD,NEW DELHI 110003
    6     DIGP, CRPF PERINGOME KANNUR-2,KERALA (ARE IMPLEADED AS
          PER ORDER DATED 3/11/2010 IN IA.15197/2010)
          SRI.MANU S., DSGI

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
21.10.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 31694 OF 2010

                                 2


                P.V.KUNHIKRISHNAN, J.
               ------------------------------
              W.P.(C).No. 31694 of 2010
       ----------------------------------------------
       Dated this the 21st day of October, 2022


                      JUDGMENT

When this writ petition came up for consideration,

the learned counsel appearing for the petitioner

submitted that the matter has become infructuous.

Therefore, this writ petition is dismissed as

infructuous.

Sd/-

                                         P.V.KUNHIKRISHNAN
DM                                              JUDGE