Janaki vs Land Tribunal, Tirur
2022 Latest Caselaw 10779 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
     FRIDAY, THE 21ST DAY OF OCTOBER 2022 / 29TH ASWINA, 1944
                       WP(C) NO. 33504 OF 2022


PETITIONER:

          JANAKI
          AGED 58 YEARS
          W/O.KUNJUMON ALIAS BABU,
          VATTAPARAMBIL HOUSE,
          KANDANAKAM, KALADY.P.O,
          MALAPPURAM DISTRICT-679582.

          BY ADV SRI.U.K.DEVIDAS



RESPONDENTS:

    1     LAND TRIBUNAL, TIRUR
          (LAND REFORMS), CIVIL STATION,
          TIRUR, TIRUR.P.O,
          MALAPPURAM DISTRICT-679101.

    2     SPECIAL TAHSILDAR, (LAND REFORMS),
          LAND TRIBUNAL, CIVIL STATION,
          TIRUR, TIRUR.P.O,
          MALAPPURAM DISTRICT-679101.

          SRI.BIMAL K.NATH, SR.GOVT.PLEADER


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
21.10.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 33504 OF 2022
                                    2




                             T.R. RAVI, J.
             --------------------------------------------
                    W. P. (C). No.33504 of 2022
               --------------------------------------------
               Dated this the 21st day of October, 2022

                             JUDGMENT

The prayer made in the writ petition is for an early disposal of

S.M.No.2037/2022 pending before the respondents.

In view of the directions which have already been issued by this

Court in WP(C) No.28398 of 2017 and WP(C) No.17012 of 2022, this

writ petition is disposed of directing the respondents to take up

S.M.No.2037/2022 and dispose of the same within 24 months from

the date of receipt of a certified copy of this judgment.

Sd/-

T.R. RAVI JUDGE

Pn WP(C) NO. 33504 OF 2022

APPENDIX

PETITIONER'S EXHIBITS

EXHIBIT P1 TRUE COPY OF THE CERTIFICATE NO. F 2009 S R IN S.M.

NO.2037/2022 DATED 11.10.2022 ISSUED BY THE FIRST

RESPONDENT.