Sukumaran vs Sathaybhama2015
2022 Latest Caselaw 10764 Ker

OP(C) No.1993/2022                           1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                           THE HONOURABLE MR.JUSTICE C.S.DIAS
                 Friday, the 21st day of October 2022 / 29th Aswina, 1944

                                 OP(C) NO. 1993 OF 2022


                     EP 44/2020 OF MUNSIFF COURT, CHITTUR, PALAKKAD

   PETITIONER/JUDGMENT DEBTOR/ DEFENDANT:

          SUKUMARAN, AGED 68 YEARS, S/O.KITTU, PERUMATTY, PERUMATTY VILLAGE,
          CHITTUR TALUK, PALAKKAD DISTRICT, PIN - 678 534.

   RESPONDENTS/ DECREE HOLDERS/ LETAL HEIRS OF PLAINTIFFS 1 & 4 & PLAINTIFFS 2 &
   3:

      1. SATHAYBHAMA, AGED 64 YEARS, W/O. MANI, RESIDING AT PONNOTHU
         KALATHIL, VANDITHAVALAM VILLAGE, CHITTUR TALUK, PALAKKAD DISTRICT,
         PIN - 678534
      2. PREETHA, AGED 45 YEARS, D/O. MANI, RESIDING AT PONNOTHU KALATHIL,
         VANDITHAVALAM VILLAGE, CHITTUR TALUK, PALAKKAD DISTRICT, PIN -
         678534
      3. PRATHEESH, AGED 44 YEARS, S/O. MANI, RESIDING AT PONNOTHU KALATHIL,
         VANDITHAVALAM VILLAGE, CHITTUR TALUK, PALAKKAD DISTRICT, PIN -
         678534
      4. PREENA, AGED 42 YEARS, D/O. MANI, RESIDING AT PONNOTHU KALATHIL,
         VANDITHAVALAM VILLAGE, CHITTUR TALUK, PALAKKAD DISTRICT, , PIN -
         678534
      5. CHANDRAN, AGED 77 YEARS, S/O. CHAMI, RESIDING AT PONNOTHU KALATHIL,
         VANDITHAVALAM VILLAGE, CHITTUR TALUK, PALAKKAD DISTRICT, PIN -
         678534
      6. BALAKRISHNAN, AGED 70 YEARS, S/O. CHAMI, RESIDING AT PONNOTHU
         KALATHIL, VANDITHAVALAM VILLAGE, CHITTUR TALUK, PALAKKAD DISTRICT,
         PIN - 678534


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings in EP No. 44/2020 on the fiels of the Munsiff's
   Court, Chittur, pending disposal of this Original Petition (Civil) in the
   interest of justice.


        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of OP(C) and upon hearing the arguments of
   M/S BOBY THOMAS & N.RENJU, Advocates for the petitioner, the court passed
   the following:

                                                                            (p.t.o)
 OP(C) No.1993/2022                              2/2




                                         O R D E R

Service is complete.

The court of the Munsiff, Chittur, is directed to defer further proceedings in EP No. 44/2020 for a period of 10 days.

The Registry to show the name of Sri. M. Harisharma in the cause list.

Post on 27-10-2022.

Sd/- C.S.DIAS, JUDGE

21-10-2022 /True Copy/ Assistant Registrar