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Dr. Santhi Franklin Alias Santhi ... vs State Of Kerala
2022 Latest Caselaw 10748 Ker

Citation : 2022 Latest Caselaw 10748 Ker
Judgement Date : 21 October, 2022

Kerala High Court
Dr. Santhi Franklin Alias Santhi ... vs State Of Kerala on 21 October, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
     FRIDAY, THE 21ST DAY OF OCTOBER 2022 / 29TH ASWINA, 1944
                       WP(C) NO. 28684 OF 2022
PETITIONER:

          DR.SANTHI FRANKLIN ALIAS SANTHI SABARINATH
          AGED 42 YEARS, W/O LATE SABARINATH,
          KUZHIVILAKATHU VEEDU, EDAMAN, KARAKULAM,
          ARUVIKKARA P. O, THIRUVANANTHAPURAM - 695564

          BY ADVS.
          V.G.ARUN (K/795/2004)
          V.JAYA RAGI
          R.HARIKRISHNAN (KAMBISSERIL)
          NEERAJ NARAYAN
          AVANEETH S.R.


RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY ITS SECRETARY,
          DEPARTMENT OF REVENUE, SECRETARIATE,
          THIRUVANANTHAPURAM - 695001

    2     DISTRICT COLLECTOR
          2ND FLOOR, COLLECTORATE, CIVIL STATION,
          KUDAPPANAKUNNU, THIRUVANANTHAPURAM - 695043

    3     REVENUE DIVISIONAL OFFICER
          1ST FLOOR, COLLECTORATE, CIVIL STATION,
          KUDAPPANAKUNNU, THIRUVANANTHAPURAM - 695043

    4     TAHSILDAR, TALUK OFFICE, NEYYATTINKARA,
          THIRUVANANTHAPURAM - 695121

    5     VILLAGE OFFICER
          KOTTUKAL VILLAGE, NEYYATTINKARA TALUK,
          THIRUVANANTHAPURAM - 695501

          SMT.DEEPA V., GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
21.10.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 28684 OF 2022

                                     2

                               T.R. RAVI, J.
              --------------------------------------------
                     W.P.(C) No.28684 of 2022
                   --------------------------------------------
             Dated this the 21st day of October, 2022

                             JUDGMENT

When the case is taken up today, it is submitted that

pending the writ petition mutation has already been effected

and no further orders are required.

The writ petition is hence closed as infructuous.

Sd/-

T.R.RAVI JUDGE mpm WP(C) NO. 28684 OF 2022

APPENDIX OF WP(C) 28684/2022

PETITIONER'S EXHIBITS

Exhibit P1 A TRUE COPY OF THE TAX RECEIPT BEARING THANDAPPER NO. 21612 ISSUED BY KOTTUKAL VILLAGE DATED 15.12.2020.

Exhibit P2 A TRUE COPY OF THE TAX RECEIPT BEARING THANDAPPER NO. 18862 ISSUED BY KOTTUKAL VILLAGE DATED 25.04.2022.

Exhibit P3 A TRUE COPY OF THE TAX RECEIPT BEARING THANDAPPER NO. 24490 ISSUED BY KOTTUKAL VILLAGE DATED 25.04.2022.

Exhibit P4 A TRUE COPY OF THE LEGAL HEIR CERTIFICATE BEARING NO. B5-10448/2020 DATED 17.12.2020 ISSUED BY THE TAHSILDAR, NEDUMANGAD.

Exhibit P5 A TRUE COPY OF THE RELEASE DEED NO. 162 OF 2021, REGISTERED AT SUB REGISTRAR OFFICE, VENGANOOR EXECUTED BY SMT. THANKAMANI AMMA IN FAVOUR OF HER GRANDDAUGHTERS, BHAGIYA S NATH AND BHOOMIKA S NATH.

Exhibit P6 A TRUE COPY OF THE APPLICATION FILED BY THE PETITIONER BEFORE VILLAGE OFFICER/5TH RESPONDENT DATED 17.05.2022.

Exhibit P7 A TRUE COPY OF THE APPLICATION FILED BY THE PETITIONER BEFORE TAHSILDAR, NEYYATTINKARA/4TH RESPONDENT DATED 06.06.2022.

Exhibit P8 A TRUE COPY OF ORDER DATED 06.06.2022 PASSED BY THE TAHSILDAR, NEYYATTINKARA GIVING DIRECTION TO THE VILLAGE OFFICER, KOTTUKAL.

WP(C) NO. 28684 OF 2022

Exhibit P9 A TRUE COPY OF THE REPRESENTATION DATED 24.06.2022 PREFERRED BY THE PETITIONER BEFORE THE DISTRICT COLLECTOR, THIRUVANANTHAPURAM

Exhibit P10 A TRUE COPY OF THE REPRESENTATION DATED 24.06.2022 PREFERRED BY THE PETITIONER BEFORE THE REVENUE DIVISIONAL OFFICER, THIRUVANANTHAPURAM.

 
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