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Baby A vs State Of Kerala
2022 Latest Caselaw 10706 Ker

Citation : 2022 Latest Caselaw 10706 Ker
Judgement Date : 21 October, 2022

Kerala High Court
Baby A vs State Of Kerala on 21 October, 2022
WP(CRL.) NO. 872 OF 2022           1




           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
         THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
FRIDAY, THE 21ST DAY OF OCTOBER 2022 / 29TH ASWINA, 1944
                      WP(CRL.) NO. 872 OF 2022


PETITIONER:

           BABY A, AGED 40 YEARS
           S/O.ANANDAN, KALLUMPURATH HOUSE,
           CHAVARA VILLAGE, KARUNAGAPPALLY TALUK,
           CHAVARA P.O., KOLLAM DISTRICT, PIN - 691583
           BY ADVS.
           C.S.MANU
           DILU JOSEPH
           C.A.ANUPAMAN
           T.B.SIVAPRASAD
           C.Y.VIJAY KUMAR
           MANJU E.R.
           ANANDHU SATHEESH
           ALINT JOSEPH
           PAUL JOSE


RESPONDENTS:

     1      STATE OF KERALA
            REPRESENTED BY THE CHIEF SECRETARY TO THE
            GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001
     2      PRINCIPAL SECRETARY
            INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA,
            GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001
     3      KERALA MINERALS AND METALS LIMITED
            SANKARAMANGALAM, CHAVARA P.O.,
            KOLLAM DISTRICT, PIN -691583
            REPRESENTED BY ITS MANAGING DIRECTOR, PIN -
            691583
     4      MANAGING DIRECTOR
            KERALA MINERALS AND METALS LTD,
            SANKARAMANGALAM ,CHAVARA P.O.,
            KOLLAM DISTRICT, PIN - 691583
 WP(CRL.) NO. 872 OF 2022          2




     5      WOMAN INTERNAL COMPLAINTS COMMITTEE
            KERALA MINERALS AND METALS LTD.
            SANKARAMANGALAM , CHAVARA P.O.
            KOLLAM DISTRICT,
            REPRESENTED BY ITS CHAIRPERSON, PIN - 691583
     6      VIGILANCE & SECURITY SUPERINTENDANT,(VSS)
            KERALA MINERALS AND METALS LTD.
            SANKARAMANGALAM, CHAVARA P.O.
            KOLLAM DISTRICT, PIN - 691583
     7      CITY POLICE COMMISSIONER
            KOLLAM CITY, KOLLAM, PIN - 691001
     8      ASSISTANT COMMISSIONER OF POLICE
            KARUNAGAPPALLY, KOLLAM DISTRICT, PIN - 690518
     9      STATION HOUSE OFFICER
            CHAVARA POLICE STATION, CHAVARA P.O,
            KOLLAM, PIN - 691583
    10      V. AJAYAKRISHNAN
            GENERAL MANAGER, EMPLOYEE NO.1279) KERALA
            MINERALS AND METALS LTD., SANKARAMANGALAM,
            CHAVARA P.O, KOLLAM DISTRICT, PIN - 691583
            BY ADVS.
            SRI.P.G.MANU-SR.PUBLIC PROSECUTOR
            SMT.LATHA ANAND, SC, KERALA MINERALS AND METALS
            LIMITED
            S.RAJEEV
            SARATH K.P.
            M.S.ANEER
            PRERITH PHILIP JOSEPH


         THIS WRIT PETITION (CRIMINAL) HAVING COME UP FOR
ADMISSION     ON   21.10.2022,   THE   COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 WP(CRL.) NO. 872 OF 2022                3




                                  JUDGMENT

The learned counsel for the petitioner seeks permission

to withdrawn the writ petition. Permission is granted.

Accordingly, the Writ Petition (Crl.) is dismissed as

withdrawn.

Sd/-

DR. KAUSER EDAPPAGATH JUDGE ab

 
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