M.P.Jacob vs Eldhose
2022 Latest Caselaw 10666 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                  THE HONOURABLE MR.JUSTICE C.S.DIAS
     FRIDAY, THE 21ST DAY OF OCTOBER 2022 / 29TH ASWINA, 1944
                        OP(C) NO. 404 OF 2016
                 OS 2/2007 OF SUB COURT, PERUMBAVOOR
PETITIONERS:

    1     M.P.JACOB,
          AGED 72 YEARS
          MANGALAM HOUSE, CHITTOOR ROAD, ERNAKULAM (DECEASED,
          LR'S IMPLEADED)

    2     AMEENA JACOB, W/O LATE M.P. JACOB,
          MANGALATH HOUSE, CHITTOOR ROAD, ERNAKULAM

    3     SINDHU THOMAS, D/O LATE M.P. JACOB,
          MANGALATH HOUSE, CHITTOOR ROAD, ERNAKULAM

    4     DEEPA SATHISH, D/O LATE M.P. JACOB, SECOND CROSS STREET
          82/4, COLLEC RATE COLONY AMANGIKKARAI P.O.,
          CHENNAI -600029

    5     SARA ABRAHAM, D/O LATE M.P. JACOB, CHERADY HOUSE,
          CONVENT ROAD, KOVILVATTOM ERNAKULAM

    6     SANGEETHA THOMAS, D/O LATE M.P. JACOB, MANGALTH HOUSE,
          CHITTOOR ROAD, ERNAKULAM

    7     SHARON MATHEW, D/O LATE M.P. JACOB, MANGALATH HOUSE,
          CHITTOOR ROAD, ERNAKULAM

    8     SHAHIN KORAH, D/O LATE M.P. JACOB, MANGALATH HOUSE,
          CHITTOOR ROAD, ERNAKULAM

          (IMPLEADING PETITIONERS 3 TO 8 ARE REPRESENTED BY THEIR
          DULY CONSTITUTED POWER OF ATTORNEY HOLDER AMEENA JACOB,
          W/O LATE M.P.JACOB, MANGALATH HOUSE, CHITTOOR ROAD,
          ERNAKULAM, THE 2ND PROPOSED IMPLEADING PETITIONER
          HEREIN) LEGAL REPRESENTATIVES OF DECEASED PETITIONER
          ARE IMPLEADED AS ADDITIONAL PETITIONERS 2 TO 8 AS PER
          ORDER DATED 24.05.2016 IN IA NO.624/2016




          BY ADV SRI.FEBIN J.VELUKARAN
 O.P (C) NO.404 OF 2016



RESPONDENTS:

    1        ELDHOSE
             S/O KUNJAVARA, NADAKKAL HOUSE, KODANADUKARA,
             KODANADU VILLAGE, ERNAKULAM DIST, PIN- 683 544

    2        PRASAD PUNNOOSE
             S/O PUNNOOSE, KODANADU, KODANADU VILLAGE, NOW
             RESIDING AT MANAGALAM HOUSE, KALADY, ALUVA
             TALUKPIN-683 574

    3        M.P. PUNNOSE
             S/O PUNNOSE, MANGALAM HOUDE, VANDANMEDU VILAGE,
             UDUMBANCHOLDE TALUK, PIN -685 554

    4        M.P. CHERIAN
             MANGALAM HOUSE, ALTTUCHIRA, KODANAD, ERNAKULAM
             DISTRICT-683 544

    5        N.S. AJAY
             OFFICIAL RECEIVER IN OS 2/07 SUB COURT,
             PERUMBAVOOR-683 542


     THIS     OP   (CIVIL)    HAVING   COME   UP    FOR    ADMISSION   ON
21.10.2022,     THE   COURT    ON   THE   SAME     DAY    DELIVERED    THE
FOLLOWING:
 O.P (C) NO.404 OF 2016




                Dated this the 21st day of October, 2022

                             JUDGMENT

The learned counsel appearing for the petitioners

submits that the original petition has become infructuous.

The said submission is recorded and the original petition is

dismissed as infructuous.

Sd/-

C.S.DIAS, JUDGE

rmm21/10/2022