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The Manager, Jyothi Engineering ... vs The Fee Regulatory Committee For ...
2022 Latest Caselaw 10567 Ker

Citation : 2022 Latest Caselaw 10567 Ker
Judgement Date : 10 October, 2022

Kerala High Court
The Manager, Jyothi Engineering ... vs The Fee Regulatory Committee For ... on 10 October, 2022
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     MONDAY, THE 10TH DAY OF OCTOBER 2022 / 18TH ASWINA, 1944
                        WP(C) NO. 14452 OF 2011
PETITIONER/S:

          THE MANAGER, JYOTHI ENGINEERING COLLEGE
          JYOTHI ENGINEERING COLLEGE & TECHNOLOGY,,
          CHERUTHURUTHY, TRICHUR.
          BY ADVS.
          SRI.KURIAN GEORGE KANNANTHANAM (SR.)
          SRI.MATHEW K. SIMON
          SRI.TONY GEORGE KANNANTHANAM


RESPONDENT/S:

    1     THE FEE REGULATORY COMMITTEE FOR PROFESSIONAL COLLEGES,
          REPRESENTED BY ITS MEMBER SECRETARY,
          RAM MOHAN PALACE, KOCHI-683 031.
    2     STATE OF KERALA REPRESENTED
          BY PRINCIPAL SECRETARY TO GOVERNMENT,
          HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
          THIRUVANANTHAPURAM-01.
           SRI. K.M. FAISAL, GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
10.10.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 14452 OF 2011
                             2



             P.V.KUNHIKRISHNAN, J.
           ===================
             WP(C) No. 14452 OF 2011
           ===================
     Dated this the 10th day of October 2022


                    JUDGMENT

The learned counsel for the petitioner submitted

that, the matter is infructuous. Therefore, the writ

petition is dismissed as infructuous.

Sd/-

P.V.KUNHIKRISHNAN

JUDGE LU

 
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