Preetha.S vs Vinod.R
2022 Latest Caselaw 10549 Ker

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT
                   THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS
           Friday, the 7th day of October 2022 / 15th Aswina, 1944
                           OP(CRL.) NO. 341 OF 2019

MC.NO.59/2018 OF JUDICIAL FIRST CLASS MAGISTRATE COURT-XI, THIRUVANANTHAPURAM


PETITIONER:


       PREETHA S.,

       AGED 32 YEARS, D/O.LATE P.M.SANKARA PILLAI,

       SREE SAILAM, T.C.27/624, PATTOOR, VANCHIYOOR P.O.,

       THIRUVANANTHAPURAM, PIN-695035



       BY M/S.BIJU BALAKRISHNAN, V.S.RAKHEE and SAYUJYA, Advocates

       for the petitioner

RESPONDENTS:

 1.    VINOD R.,

       S/O.LATE G.RAVEENDRAN NAIR, LEKSHMI NIVAS, PUNNIYAM,

       ARUMANAI POST, K.K.DISTRICT, PIN-629151

 2.    LEKSHMI R.S.,

       D/O.LATE G.RAVEENDRAN NAIR, LEKSHMI NIVS, PUNNIYAM,

       ARUMANAI POST, K.K.DISTRICT, PIN-629151


      OP(Criminal) having come up for orders on 07/10/2022, upon perusing

 the letter dated 02/06/2022 from Judicial First Class Magistrate XI,

 Thiruvananthapuram and this Court's judgment dated 26/07/2019, the court

 on the same day passed the following.
                              ALEXANDER THOMAS, J.
                                  ==================
                                  O.P(Crl.) No. 341 of 2019
                                  ==================
                        Dated this the day of 7th October, 2022
                                          ORDER

Taking note of the facts and circumstances narrated in the letter

dated 2.6.2022 of the Judicial First Class Magistrate-XI,

Thiruvananthapuram, addressed to the Registry of this Court, it is

ordered that the time limit for disposal of M.C.No.59/2018

mentioned in the above letter will stand extended by a further period

of three months, as requested for in the above letter.

The Registry will also forward a copy of this order to the court

below for necessary information.

Sd/-

       sdk+                                     ALEXANDER THOMAS, JUDGE




07-10-2022                        /True Copy/                            Assistant Registrar