Sunny Pampackal vs Siji Abraham @ Shiji Abraham
2022 Latest Caselaw 10545 Ker

RFA No.301/2022                                1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                    THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                          &
                   THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
              Friday, the 7th day of October 2022 / 15th Aswina, 1944
                        IA.NO.1/2022 IN RFA NO. 301 OF 2022
                    OS 41/2014 OF SUB COURT, PAYYANNUR, KANNUR
   PETITIONER/APPELLANT:

          SUNNY PAMPACKAL, AGED 57, S/O. KURIAN, PAMPACKAL HOUSE, KOOVERI
          AMSOM, PADAPPENGAD DESOM, VENMANI, PADAPPENGAD P.O., TALIPARAMBA
          TALUK, KANNUR DISTRICT.

   RESPONDENT/RESPONDENT:

          SIJI ABRAHAM @ SHIJI ABRAHAM, AGED 57, W/O.ABRAHAM, AALATTUKADAVIL
          HOUSE, PANAPPUZHA AMSOM, ERIAM DESOM, EDAKKOM P.O., KANNUR TALUK,
          KANNUR DISTRICT, PIN CODE-670581.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   of the judgment and decree in the counter claim dated 30/3/2022 passed in
   O.S.No.41 of 2014, on the files of the Sub Court, Payyanur, during the
   pendency of the Regular First Appeal filed herewith, in the interests of
   justice.
        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of SRI.P.VISWANATHAN (SR.),SRI.AJITH VISWANATHAN, SRI.SHIBU JOSEPH,
   SMT.JIJI THOMAS, SRI.SAYED MANSOOR BAFAKHY THANGAL,SRI. M.SRIRAM,
   SMT.HAIRA SOLOMON, Advocates for the petitioner, the court passed the
   following:
                                      ORDER

There shall be a stay as prayed for, for a period of three months.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- SHOBA ANNAMMA EAPEN JUDGE

07-10-2022 /True Copy/ Assistant Registrar