Kesavan C vs Special Tahsildar(L.T)
2022 Latest Caselaw 10526 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
                THE HONOURABLE MR. JUSTICE T.R.RAVI
      FRIDAY, THE 7TH DAY OF OCTOBER 2022 / 15TH ASWINA, 1944
                      WP(C) NO. 31633 OF 2022


PETITIONER:

          KESAVAN C.,
          AGED 73 YEARS, S/O.CHAMIYAR,
          KALATHODIKA, KADAKKURISSI,
          KANNADI, PALAKKAD-678701.

          BY ADV SRI.V.A.JOHNSON (VARIKKAPPALLIL)



RESPONDENT:

          SPECIAL TAHSILDAR (L.T)
          OFFICE OF THE SPECIAL TAHSILDAR (L.T),
          PALAKKAD, PALAKKAD-678001.

          SMT.MABLE C.KURIAN, SR.GOVT.PLEADER


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.10.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 31633 OF 2022
                                  2




                            T.R. RAVI, J.
             --------------------------------------------
                   W. P. (C). No. 31633 of 2022
              --------------------------------------------
              Dated this the 7th day of October, 2022

                            JUDGMENT

The petitioner is a senior citizen, who seeks early disposal of

S.M.No.946/2022 pending before the respondent. This Court had

already issued directions regarding disposal of such matters in

WP(C) No.28398 of 2017 and WP(C) No.17012 of 2022.

In such circumstances, this writ petition is disposed of

directing the respondent to take up S.M.No.946/2022 and dispose

of the same within six months from the date of receipt of a certified

copy of this judgment.

Sd/-

T.R. RAVI JUDGE

Pn WP(C) NO. 31633 OF 2022

APPENDIX OF WP(C) 31633/2022

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF THE RECEIPT IN S.M. NO.

946/2022 ISSUED BY THE RESPONDENT DATED 19.09.2022.

Exhibit P2 TRUE COPY OF THE AADHAAR CARD NO. 9645 1535 2844 OF THE PETITIONER.