Chandrika vs Land Tribunal(Devaswom)
2022 Latest Caselaw 10523 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
        FRIDAY, THE 7TH DAY OF OCTOBER 2022 / 15TH ASWINA, 1944
                       WP(C) NO. 31597 OF 2022
PETITIONER:

            CHANDRIKA,
            AGED 62 YEARS
            D/[email protected], APPENGAL,
            CHEMMANIYODE P.O.,
            MALAPPURAM DISTRICT - 679 325.

            BY ADVS.
            U.K.DEVIDAS
            REMYA MURALI


RESPONDENTS:

    1       LAND TRIBUNAL(DEVASWOM),
            COLLECTORATE, UP HILL.P.O.,
            MALAPPURAM - 676 505

    2       DEPUTY COLLECTOR, (LAND REFORMS),
            LAND TRIBUNAL, COLLECTORATE,
            UP HILL. P.O., MALAPPURAM DISTRICT- 676 505.




            SMT. MABLE C. KURIAN, SR.GP.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.10.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 31597 OF 2022
                                         2




                                 T.R.RAVI, J.
                        ----------------------------------------
                          WP(C) No.31597 of 2022
                       -------------------------------------------
                 Dated this the 07th day of October, 2022

                               JUDGMENT

The petitioner is a senior citizen who seeks early disposal of

S.M No.431/2022 pending before the respondents.

This Court had already issued directions regarding disposal

of such matters in WP(C) No.28398 of 2017 and WP(C)No.17012 of

2022. I do not find any reason to take a different view.

In such circumstances, the writ petition is disposed of

directing the respondents to take up S.M No. 431/2022 and

dispose the same within six months from the date of receipt of a

copy of this judgment.

Sd/-

T.R.RAVI

JUDGE sn WP(C) NO. 31597 OF 2022

APPENDIX OF WP(C) 31597/2022

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF THE CERTIFICATE NO.M2-561171/22 DATED 28/09/2022 IN S.M. NO. 431/2022 ISSUED BY THE SECOND RESPONDENT .

RESPONDENT'S EXHIBITS      :    NIL



                  //TRUE COPY//                       PA TO JUDGE