Citation : 2022 Latest Caselaw 10520 Ker
Judgement Date : 7 October, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 7TH DAY OF OCTOBER 2022 / 15TH ASWINA, 1944
WP(C) NO. 31724 OF 2022
PETITIONER:
IBRAHIM
AGED 57 YEARS, S/O KUNJEEN,
KOTTAYIL HOUSE, KARATHOOR,
PUNNATHALA, CHELLUR
TIRUR, MALAPPURAM, PIN-676108.
BY ADV SRI.P.T.SHEEJISH
RESPONDENTS:
1 THE SPECIAL TAHSILDAR (L.R)
LAND TRIBUNAL TIRUR,
CIVIL STATION, TIRUR PO,
MALAPPURAM DISTRICT, KERALA-676101.
2 THE VILLAGE OFFICER,
KURUMBATHUR VILLAGE,
MALAPPURAM DISTRICT,
KERALA, PIN-676510.
SRI.BIMAL K.NATH, SR.GOVT.PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.10.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 31724 OF 2022
2
T.R. RAVI, J.
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W. P. (C). No. 31724 of 2022
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Dated this the 7th day of October, 2022
JUDGMENT
The prayer made in the writ petition is for an early disposal of
S.M.No.1876/2022 pending before the 1st respondent.
In view of the directions which have already been issued by
this Court in WP(C) No.28398 of 2017 and WP(C) No.17012 of 2022,
this writ petition is disposed of directing the 1 st respondent to take
up S.M.No.1876/2022 and dispose of the same within 24 months
from the date of receipt of a certified copy of this judgment.
Sd/-
T.R. RAVI JUDGE
Pn WP(C) NO. 31724 OF 2022
APPENDIX OF WP(C) 31724/2022
PETITIONER'S EXHIBITS
Exhibit P1 THE TRUE COPY OF THE LAND TAX RECEIPT ISSUED BY THE 2ND RESPONDENT DATED 13.06.2022.
Exhibit P2 THE TRUE COPY OF SUOMOTO REPORT IN SM NO.
1876/2022.
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