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K K Musthafa vs Muhammed Yaseen A.M
2022 Latest Caselaw 10518 Ker

Citation : 2022 Latest Caselaw 10518 Ker
Judgement Date : 7 October, 2022

Kerala High Court
K K Musthafa vs Muhammed Yaseen A.M on 7 October, 2022
OP(C) No.1687/2022                             1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                           THE HONOURABLE MR.JUSTICE C.S.DIAS

                Friday, the 7th day of October 2022 / 15th Aswina, 1944

                                 OP(C) NO. 1687 OF 2022


    EP No. 21 of 2022 IN OS 72/2019 OF MUNSIFF-MAGISTRATE COURT, THAMARASSERY,
                                    KOZHIKODE

                 A.S NO. 90 OF 2022 BEFORE THE DISTRICT COURT, KOZHIKODE

   PETITIONER/ JUDGMENT DEBTOR:

          K K MUSTHAFA, AGED 49, S/O KUNJHAHAMED, KARIMBAN KUZHIYIL, PADANILAM
          P.O, KUNNAMANGALAM AMSOM DESOM, KOZHIKODE TALUK, PIN-673 571

   RESPONDENT/ DECREE HOLDER:

          MUHAMMED YASEEN A.M, AGED 40, S/O KOYAMU, ATHIKKAMANNIL HOUSE,
          KUNDAMANGALAM AMSOM DESOM, KOZHIKODE TALUK, REP.BY ITS P.A. HOLDER
          ABBAS K.P., AGED 47, S/O. LATE MAMMI, KANNIPPOYIL HOUSE, P.O.
          PADANILAM, KUNDAMANGALAM AMSOM, DESOM, KOZHIKODE TALUK, PIN-673 571.


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   the operation of further proceedings in EP No. 21 of 2022 filed before the
   Munsiff Court, Thamarassery until Exhibit P3 Appeal filed before the
   District Court, Kozhikode is heard and disposed.


        This petition again coming on for admission upon perusing the
   petition and the affidavit filed in support of OP(C) and this court's
   order dated 31.08.2022 and upon hearing the arguments of Sri. SUNIL
   N.SHENOI, Advocate for the petitioner and of SRI.K.A.SALIL NARAYANAN,
   Advocate for Respondent, the court passed the following:

                                        O R D E R

The interim order dated 31.08.2022 is extended till the date of next hearing.

Post on 12.10.2022.

Sd/- C.S.DIAS, JUDGE.

07-10-2022 /True Copy/ Assistant Registrar

 
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