Indus Towers Limited And Another vs Shihabutheen T & Another
2022 Latest Caselaw 10507 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
             THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
        FRIDAY, THE 7TH DAY OF OCTOBER 2022 / 15TH ASWINA, 1944
                       WP(C) NO. 29830 OF 2011
PETITIONERS:

    1       INDUS TOWERS LIMITED (INFRASTRUCTURE
            SERVICE PROVIDER OF BHARATI AIRTEL LTD.),VODAFONE
            ESSAR CELLULAR LTD.(FORMERLY KNOWN AS HUTCHISON ESSAR
            CELLULAR LTD.)8TH FLOOR,VANKARATH TOWERS, NH
            BYPASS,PALARIVATTOM,KOCHI-24 REPRESENTED BY ITS DEPUTY
            GENERAL MANAGER PREMAKRISHNAN NAIR M.N.
    2       BIJU T.NAIR, DGM DEPLOYMENT (NEW)
            INDUS TOWERS LIMITED, 8TH FLOOR, VANKARATH TOWERS,
            NH BYPASS, PALARIVATTOM, KOCHI-24.
            BY ADV SRI.P.SATHISAN


RESPONDENTS:

    1       SHIHABUTHEEN T, THOTTANCHERRY HOUSE,
            MUNDUMUZHY, VAZHAKKAD, MALAPPURAM DISTRICT-673 640.
    2       VAZHAKKAD GRAMA PANCHAYATH
            VAZHAKKAD, MALAPPURAM DISTRICT-673 640, REP. BY ITS
            SECRETARY.
    3       THE TRIBUNAL FOR LOCAL SELF GOVERNMENT
            INSTITUTIONS, REPRESENTED BY ITS
            SECRETARY,THIRUVANANTHAPURAM-695 001.
            BY ADVS.
            SRI.M.A.FAYAZ
            SRI.JAMSHEED HAFIZ


            SRI.K.M. FAISAL, GP



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.10.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 29830 OF 2011

                                 2




                P.V.KUNHIKRISHNAN, J.
               ------------------------------
              W.P.(C).No. 29830 of 2011
       ----------------------------------------------
       Dated this the 07th day of October, 2022


                      JUDGMENT

When this writ petition came up for consideration,

the learned counsel appearing for the petitioners

submitted that the matter has become infructuous.

Therefore, this writ petition is dismissed as

infructuous.

Sd/-

                                         P.V.KUNHIKRISHNAN
DM                                              JUDGE