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Smitha.R vs Mahatma Gandhi University
2022 Latest Caselaw 10455 Ker

Citation : 2022 Latest Caselaw 10455 Ker
Judgement Date : 7 October, 2022

Kerala High Court
Smitha.R vs Mahatma Gandhi University on 7 October, 2022
            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

         THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

    FRIDAY, THE 7TH DAY OF OCTOBER 2022 / 15TH ASWINA, 1944
                     WP(C) NO. 6744 OF 2017
PETITIONER/S:

             SMITHA.R
             AGED 36 YEARS, W/O BINUKRISHNAN, MUTHUPILAKKAD (W),
             PORUVAZHY P.O. KOLLAM- 690 520.

             BY ADVS.
             SRI.R.RAJESH(PULLIKADA)
             SRI.G.PRASANTH

RESPONDENT/S:

     1       MAHATMA GANDHI UNIVERSITY
             PRIYADARSINI HILLS, ATHIRAMPUZHA, KOTTAYAM- 686 560
             REP. BY ITS REGISTRAR.

     2       CONTROLLER OF EXAMINATION
             MAHATMA GANDHI UNIVERSITY, KOTTAYAM- 686 560.

     3       THE PRINCIPAL
             MUSALIAR COLLEGE OF ENGINEERING & TECHNOLOGY, MUSALIAR
             COLLEGE P.O, PATHANAMTHITTA- 689 653.

     4       MUSALIAR COLLEGE OF ENGINEERING TECHNOLOGY
             MUSALIAR COLLEGE P.O. PATHANAMTHITTA- 689 653
             REP. BY ITS CHAIRMAN.

             SRI.ASOK M. CHERIAN, SC, M.G. UNIVERSITY



             SRI.SURIN GEORGE IPE, SC


  THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.10.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P. (C) No.6744 of 2017
                                         2




                                    JUDGMENT

This writ petition is filed seeking issuance of directions to the 2nd

respondent to publish the results of the petitioner in respect of M.Tech,

VLSI and Embedded systems course conducted by the 4th respondent

College on 31.12.2014.

When the writ petition was taken up for hearing, there was no

representation for the petitioner. I find that no interim order was

granted by this Court. It is obvious that the prayer sought for has

become infructuous.

This writ petition is closed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE

Sru W.P. (C) No.6744 of 2017

APPENDIX OF WP(C) 6744/2017

PETITIONER EXHIBITS

EXHIBIT P1 THE TRUE COPY OF CASH RECEIPTS TOWARDS PAYMENT OF FEES.

EXHIBIT P2 THE TRUE COPY OF RESULT OF THIRD SEMESTER M.TECH. DEGREE EXAMINATION.

EXHIBIT P3 THE TRUE COPY OF RESULT OF FOURTH SEMESTER M.TECH DEGREE EXAMINATION.

RESPONDENTS EXHIBITS : NIL

 
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