T.Shaji vs K.Padmini
2022 Latest Caselaw 10406 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                   THE HONOURABLE MR.JUSTICE C.S.DIAS
        FRIDAY, THE 7TH DAY OF OCTOBER 2022 / 15TH ASWINA, 1944
                          OP(C) NO. 41 OF 2020
 AGAINST THE ORDER/JUDGMENT IN OS 3/1978 OF II ADDITIONAL MUNSIFF
                          COURT, NEYYATTINKARA
PETITIONER :-

            T.SHAJI
            S/O. THE LATE MR. THOMAS, MAVUNINNA KULANGARAVILA VEEDU,
            THIRUPPURATHUR DESOM, THIRUPURAM P.O,
            NEYYATTINKARA TALUK, PIN 695 133.

            (LR OF DECEASED CR.PETITIONERS 15 & 16 IN I.A.8760/2010
            & 1ST PETITIONER IN I.A.6130/2013-ADDL.22ND DEFT.IN
            O.S.3/1978.

            BY ADV S.JAMES VINCENT
RESPONDENT/S:

    *1      K.PADMINI,
            K.P NIVAS, EZHAKUDIVILA VEEDU, THIRUPURATHUR DESOM,
            THIRUPURAM P.O, NEYYATTINKARA TALUK, PIN 695 133.

    2       K.P ANILKUMAR ,
            -DO- -DO-
    3       K.P BINUKUMAR,
            -DO- -DO-
    4       K.P SAJEEV,
            -DO- -DO-

            *(PETITIONERS 1 TO 4 IN I.A.8760/10 & CR.PTRS.13, 15, 16
            & 17 IN I.A.6130/13-LRS OF DEAD PLAINTIFFS 1 & 2 AND OF
            DEAD DEFTS.1, 2, 4, 6, 7, 8, 9 & 10 IN O.S.3/1978.

    5       APPAVU NADAR KRISHNAN NADAR,
            KRISHNANVILASOM BUNGALOW, MOOLAYILVILAKATHU, -DO- -DO-
    6       KAMALAKSHI,
            D/O. AMMALU, MAVUNINNAKULANGARAVILA, DO- DO-
    7       THANKAMMA
            -DO- -DO- (DIED)
    8       SURESHKUMARI
            D/O. THANKAMMA, MAVUNINNAKULANGARAVILA, -DO
    9       MEENAKSHI,
            KRISHNAVILASOM BUNGALOW, -DO-
 OP(C) NO. 41 OF 2020
                             2

   10    DIVAKARAN,
         MAVUNINNAKULANGARAVILA , -DO-
   11    SUKUMARAN,
         DIVYA, THEKKEMUDANTHANNI, -DO-
   12    SULOCHANA,
         KRISHNAVILASOM BUNGALOW, -DO-
   13    SADANANDAN,
         THEKKEMUDANTHANNI, -DO-
   14    VIJAYAKUMAR,
         MAVUNINNAKULANGARAVILA -DO-
   15    PADMAKUMAR,
         S/O. AMMALU, KRISHNAVILASOM BUNGALOW, -DO-
   16    PUSHPAKARAN,
         S/O. AMMALU, -DO- -DO-
   17    SNEHAPPU VASANTHA,
         MAVUNINNAKULANGARAVILA, -DO- -DO-
   18    MARIYAMMA PANKAJAKSHI
         -DO- -DO- (DIED)
   19    J. BABU,
         S/O. JOHNSON, -DO- -DO-
   20    APPI KRISHNANKUTTY,
         KULANGARA VEEDU, RESIDING AT K.P NIVAS,
         EZHAKUDIVILA, THIRUPURAM P.O, NEYYATTINKARA, PIN
         695 133 (DIED)
   21    KARTHIYAYANI CHINNAMMA,
         KALLUVETTANKUZHI, MEKKEPUTHENVEEDU, --DO- -DO-
         (DIED)
   22    M. SOMAN,
         S/O. S/O. KARTHIYAYANI CHINNAMMA, KALLUVETTANKUZHI,
         MEKKEPUTHANVEEDU, -DO- -DO-
   23    M. SUDHAKARAN,
         S/O. CHINNAMMA, -DO- -DO-
   24    M. SURENDRAN,
         S/O. CHINNAMMA, -DO- -DO-
   25    M. SURESHKUMAR,
         S/O. CHINNAMMA, -DO- -DO-
   26    NARAYANAN NADAR THOMAS NADAR,
         MAVUNNINNAKULANGARA VEEDU, DO- DO- (DIED)
   27    MARIYAMMA BHAI,
         MAVUNINNAKULANGARA VEEDU, -DO- -DO- (DIED)
   28    A. VILASINI,
         D/O. RAMAKRISHNAN NADAR, -DO- -DO-
   29    SNEHAMMA,
         W/O. GOVINDAN NADAR, -DO- (DIED)
   30    G. KUTTAPPAN,
 OP(C) NO. 41 OF 2020
                                    3

            S/O. GOVINDAN NADAR, VARUTHATTUVILA VEEDU,
            DHANUVACHAPURAM, AMARAVILA P.O, NEYYATTINKARA, PIN
            695 121.
   31       G. SOMAN,
            S/O. GOVINDAN NADAR, MAVUNINNAKULANGARAVILA,
            THIRUPURAM P.O, NEYYATTINKARA TALUK, PIN 695 133.
   32       G. SURESH KUMAR,
            S/O. GOVINDAN NADAR, -DO-
   33       RENJITHAM,
            -DO- -DO- (DIED NO LR LEFT
   34       T.S SINDHU,
            D/O. THANKAM, HOUSE NO. T.P VII/77. -DO- -DO-
   35       KALYANI AMMALU,
            KRISHNA VILASOM BUNGALOW, MOLLAYILVILAKATHU,
            THIRUPPURATHUR DESOM, THIRUPURAM P.O, NEYYATTINKARA
            TALUK, PIN 695 133 (DIED)
   36       PAPPAN NADAR GOVINDAN NADAR,
            KULANGARAVILA PURADYIDOM, DO- DO- (DIED)
   37       KRISHNAN NADAR ERAYIMMAN NADAR,
            NELLIKALA KIZHAKKECHARIVU VEEDU, NELLIKKAMALA,
            KOVILLOOR, KUNNATHUKAL VILLAGE, NEYYATTINKARA
            TALUK, PIN 695 504 (DIED)
   38       ERAYIMMAN NADAR KRISHNAN NADAR,
            NELLIKALA KIZHAKKECHARIVU VEEDU, NELLIKKAMALA, -DO-
            -DO-.

            (COUNTER PETITIONERS 3, 12, 14 TO 16 & 18 IN
            I.A.8760/10; THE 2ND PETITIONER & COUNTER
            PETITIONERS 1, 4, 5, 8 TO 12 & 18 IN I.A.6130/13;
            COUNTER PETITIONERS 1,5,9 & 10 IN I.A.359/2015 ARE
            DEAD AND THEIR LRS ARE IMPLEADED AS THE PETITIONERS
            HEREIN, AND RESPONDENTS 1 TO 4, 8 TO 16, 19, 22 TO
            25 AND 30 TO 32 HEREIN.

            BY ADVS.
            SRI.S.JUSTUS
            SRI.B.KRISHNA MANI
            SRI.P.NAGARAJ


     THIS     OP   (CIVIL)    HAVING    COME   UP    FOR    ADMISSION   ON
07.10.2022,    THE    COURT    ON   THE   SAME      DAY    DELIVERED    THE
FOLLOWING:
 OP(C) NO. 41 OF 2020
                            4




                       JUDGMENT

Dated this the 07th day of October, 2022

The learned counsel appearing for the petitioner

submits that the original petition may be dismissed as

withdrawn without prejudice to the right of the petitioner

to work out the remedies in accordance with law. The said

submission is recorded.

The original Petition is dismissed as withdrawn

accordingly.

Sd/-

C.S.DIAS, JUDGE SMA