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Jyothi G.Nair vs State Of Kerala And 2 Others
2022 Latest Caselaw 10357 Ker

Citation : 2022 Latest Caselaw 10357 Ker
Judgement Date : 7 October, 2022

Kerala High Court
Jyothi G.Nair vs State Of Kerala And 2 Others on 7 October, 2022
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
        FRIDAY, THE 7TH DAY OF OCTOBER 2022 / 15TH ASWINA, 1944
                        WP(C) NO. 17662 OF 2011
PETITIONER:

            JYOTHI G.NAIR, AGED 31 YEARS,
            WORKING AS LIBRARIAN GRADE IV, COLLEGE OF ENGINEERING,
            KOTTARAKKARA, RESIDING AT KIZHAKKEVILA VEEDU, OORUPOIKA
            P.O., KIZHUVILAM (VIA), THIRUVANANTHAPURAM-695104.
            BY ADVS.
            SRI.R.PREMCHAND
            SMT.A.A.DILSHAH


RESPONDENTS:

    1       STATE OF KERALA,
            REPRESENTED BY THE SECRETARY, DEPARTMENT OF HIGHER
            EDUCATION, SECRETARIAT, THIRUVANANTHAPURAM.
    2       DIRECTORATE OF TECHNICAL EDUCATION
            PADMA VILASOM ROAD, FORT P.O.,
            THIRUVANANTHAPURAM, PIN-695023.
    3       THE DIRECTOR,
            INSTITUTE OF HUMAN RESOURCES DEVELOPMENT, PRAJOE
            TOWERS, VAZHUTHACADU, THIRUVANANTHAPURAM-14.



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.10.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 17662 OF 2011

                              2




                P.V.KUNHIKRISHNAN, J.
               ------------------------------
              W.P.(C).No. 17662 of 2011
       ----------------------------------------------
       Dated this the 07th day of October, 2022


                      JUDGMENT

When this writ petition came up for consideration,

the learned counsel appearing for the petitioner

submitted that there is no instruction from the client.

Therefore, this writ petition is closed.

Sd/-

P.V.KUNHIKRISHNAN DM JUDGE WP(C) NO. 17662 OF 2011

APPENDIX OF WP(C) 17662/2011

PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE APPOINTMENT ORDER NO.EB2/884/2006HRD(2) DATED 9/10/2006.

EXHIBIT P2 A TRUE COPY OF THE FORWARDING LETTER ISSUED BY THE PRINCIPAL, COLLEGE OF ENGINEERING, PERUMAN DATED 13/1/2010. EXHIBIT P3 TRUE COPY OF THE LETTER DATED 22/4/2010 ISSUED BY THE 3RD RESPONDENT.

EXHIBIT P4 TRUE COPY OF THE RELEVANT PAGES OF THE SERVICE BOOK OF THE PETITIONER. EXHIBIT P5 TRUE COPY OF THE NOTIFICATION WITH THE PROVISIONAL SENIORITY LIST DATED 22-2-2011.

EXHIBIT P6 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER. EXHIBIT P7 TRUE COPY OF THE ORDER ISSUED BY THE 3RD RESPONDENT DATED 6/4/2011. EXHIBIT P8 TRUE COPY OF THE REPLY DATED 26/5/2011 ISSUED BY THE 3RD RESPONDENT.

RESPONDENTS EXHIBITS: NIL

//TRUE COPY//

PA TO JUDGE

 
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