Prasad K.N vs Georgekutty Chacko
2022 Latest Caselaw 5209 Ker

OP(C) No.821/2022                                1/2

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM


                                            PRESENT


                            THE HONOURABLE MR. JUSTICE GOPINATH P



                    Tuesday, the 10th day of May 2022 / 20th Vaisakha, 1944


                                    OP(C) NO. 821 OF 2022


        EP 38/2017 IN O.S 55/2016 OF THE MUNSIFF COURT, ETTUMANOOR, KOTTAYAM

   PETITIONER/ JUDGMENT DEBTOR/ DEFENDANT:

          PRASAD K.N., AGED 48 YEARS, S/O NARAYANAN, KUMARETTU HOUSE,
          KOTHANALLUR KARA, VAIKOM, KOTTAYAM, PIN - 686632

   RESPONDENT/ DECREE HOLDER/ PLAINTIFF:

          GEORGEKUTTY CHACKO, AGED 59 YEARS, BUSINESS, S/O CHACKO,
          PURACHIRAYIL HOUSE, KOTHANALLOOR, VAIKOM, KOTTAYAM., PIN - 686632


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings for execution of the arrest warrant issued against
   the petitioner in EP No 38/2017 in O.S No. 55/2016 on the files of the
   Hon'ble Munsiff Court, Ettumanoor, pending consideration of the above
   original petition, in the interest of justice.


        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of OP(C) and upon hearing the arguments of
   M/S I.DINESH MENON & L.RAJESH NARAYAN, Advocates for the petitioner, the
   court passed the following:

                                           O R D E R

Admit.

Issue notice by speed post to the respondent.

There will be an interim order as prayed for, on condition that an amount equivalent to 50% of the amount due under Exhibit P4 shall be deposited before the Munsiff Court, Ettumanoor within one month from today.

                                                       Sd/- GOPINATH P., JUDGE



10-05-2022                         /True Copy/                            Assistant Registrar
 OP(C) No.821/2022                2/2

                      APPENDIX OF OP(C) 821/2022

Exhibit P4          TRUE COPY OF THE JUDGMENT IN O.S.NO.55/2016 DATED
                    27.3.2017