Citation : 2022 Latest Caselaw 5201 Ker
Judgement Date : 10 May, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
TUESDAY, THE 10TH DAY OF MAY 2022 / 20TH VAISAKHA, 1944
WP(C) NO. 7828 OF 2022
PETITIONER:
DR.ZAINUDHIN SAHIB,
AGED 59 YEARS
S/O.K. SHAMSUDEEN SAHIB,
S.S. COTTAGE, NJARACKAL,
PERINAD P.O. KOLLAM 691 601,
(WORKING AS ASSISTANT PROFESSOR IN ZOOLOGY,
KERALA UNIVERSITY CENTRE, KARIAVATTOM,
THIRUVANANTHAPURAM 695 001).
BY ADV M.S.RADHAKRISHNAN NAIR
RESPONDENT:
UNIVERSITY OF KERALA,
REPRESENTED BY REGISTRAR,
UNIVERSITY CAMPUS, PALAYAM,
THIRUVANANTHAPURAM 695 001.
BY ADV SHRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
10.05.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 7828 OF 2022
2
T.R. RAVI, J.
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W.P.(C). No. 7828 of 2022
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Dated this the 10th day of May, 2022
JUDGMENT
A memo has been filed seeking permission to withdraw the
writ petition with liberty to file fresh writ petition.
Permission is granted. The writ petition is dismissed as
withdrawn with the aforesaid liberty.
Sd/-
T.R.RAVI JUDGE
Pn
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