K P Hashir vs State Of Kerala
2022 Latest Caselaw 5149 Ker

Crl.Rev.Pet No.322/2022                          1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                          THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
               Friday, the 6th day of May 2022 / 16th Vaisakha, 1944
                CRL.M.APPL.NO.1/2022 IN CRL.REV.PET NO. 322 OF 2022
       CRA 359/2019 OF COURT OF I ADDITIONAL SESSIONS JUDGE,THALASSERY, KANNUR
     STC 71/2017 OF JUDICIAL FIRST CLASS MAGISTRATE COURT-II, THALASSERY, KANNUR
   PETITIONER/REVISION PETITIONER:

           K P HASHIR, AGED 52 YEARS, SON OF ABOOBACKER, DARUL HUDA HOUSE, NEAR
           KANNOTH PALLI JUMA MASJID CHIRAKKARA PO , THALASSERY, PIN - 670101

   RESPONDENTS/RESPONDENTS:

       1. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
          KERALA, PIN - 682031
       2. THADATHIL KUNHAMMED, AGED 56 YEARS, SON OF ABDULLA, DARUL RAHAMA,
          PILAKKOOL P O, THALASSERY, KANNUR DISTRICT, PIN - 670104

        Application praying that in the circumstances stated therein the
   High Court be pleased to suspend the sentence imposed on the Revision
   petitioner in S.T.C No. 71/2017 on the files of Judicial First Class
   Magistrate Court-II, Thalassery as modified by the judgment dated 4.3.2022
   in Crl.Appeal No. 359/2019 on the file of the Additional Sessions Judge-I,
   Thalassery.
        This Application coming on for orders upon perusing the application
   and upon hearing the arguments of PHIJO PRADEESH PHILIP, P.V.ANOOP,
   M.P.PRIYESHKUMAR, K.V.SREERAJ, Advocates for the petitioner and of PUBLIC
   PROSECUTOR for the first respondent, the court passed the following:
                                      ORDER

The order of sentence is modified in Crl.Appeal No. 359/2019 shall stand suspended upon the petitioner executing a bond for Rs.50,000/- (Rupees fifty thousand only) with two solvent sureties each for the like amount to the satisfaction of the trial court.

Sd/- C. JAYACHANDRAN JUDGE

06-05-2022 /True Copy/ Assistant Registrar