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Joseph A.U vs Princy P.J
2022 Latest Caselaw 5138 Ker

Citation : 2022 Latest Caselaw 5138 Ker
Judgement Date : 6 May, 2022

Kerala High Court
Joseph A.U vs Princy P.J on 6 May, 2022
                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                                     &
                  THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
            Friday, the 6th day of May 2022 / 16th Vaisakha, 1944
                         MAT.APPEAL NO. 327 OF 2022
               OP 385/2018 OF FAMILY COURT, KALPETTA, WAYANAD
APPELLANT/RESPONDENT:

     JOSEPH A.U., AGED 39 YEARS, S/O.ULAHANNAN.A.J., RESIDING AT
     "ATHRASSERY HOUSE", THAVINHAL.P.O.,THAVINHAL VILLAGE, MANANTHAVADY
     TALUK, WAYANAD DISTRICT, PIN-670 644.

    BY ADVS.KRISHNA PRASAD.S, SINDHU.S.KAMATH, SWAPNA S K, ROHINI NAIR AND
    SURAJ KUMAR D
RESPONDENT/PETITIONER:

     PRINCY P.J., AGED 37 YEARS, D/O.JOHN, 'PUNNAKKAPADAVIL HOUSE',
     KAMMANA.P.O., MANANTHAVADY TALUK, THROUGH HER POWER OF ATTORNEY
     HOLDER HER FATHER SRI.JOHN, S/O.VARGHESE, AGED 59 YEARS,
     KAMMANA.P.O., NALLOORNADU VILLAGE, MANANTHAVADY TALUK, WAYANAD
     DISTRICT - 670 645

     This Matrimonial appeal having come up for orders on 06.05.2022, the
court on the same day passed the following:




                                                 P.T.O.
                           DEVAN RAMACHANDRAN &
                            SOPHY THOMAS, JJ.
              -------------------------------------------------
                        Mat. Appeal No.327 of 2022
              -------------------------------------------------
                     Dated this the 6th day of May, 2022

                                 O R D E R

DEVAN RAMACHANDRAN, J.

We heard Shri.Krishna Prasad, the learned counsel

for the appellant and of the view that this matter

requires to be admitted. It is so ordered.

The petitioner to take out notice to the respondent

by speed post, returnable within 10 days.

Post on 06.06.2022; until which time, the impugned

judgment will stand stayed.

Sd/-

DEVAN RAMACHANDRAN, JUDGE

Sd/-

SOPHY THOMAS, JUDGE AS

06-05-2022 /True Copy/ Assistant Registrar

 
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