Elamutha Kol Karshaka Sangham ... vs The Agricultural Officer
2022 Latest Caselaw 5029 Ker

WP(C) No.15059/2022                          1/2

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                       THE HONOURABLE MR. JUSTICE GOPINATH P.
         Wednesday, the 4th day of May 2022 / 14th Vaisakha, 1944
                        WP(C) NO. 15059 OF 2022(F)
   PETITIONER:
          ELAMUTHA KOL KARSHAKA SANGHAM REPRESENTED BY ITS SECRETARY,
          KANNOTH P.O., VENGIDANGU, THRISSUR, PIN - 680510
   RESPONDENTS:
      1. THE AGRICULTURAL OFFICER, KRISHI BHAVAN, VENKIDANGU,
         THRISSUR, KERALA, PIN-680510
      2. THE PUNJA SPECIAL OFFICER, PUNJA SPECIAL OFFICE,
         CHEMBUKKAVU, THRISSUR, PIN-680020

        Writ petition (civil) praying inter alia that in the
   circumstances stated in the affidavit filed along with the WP(C)
   the High Court be pleased to pass an order directing the
   respondents keep in abeyance all proceedings in pursuance of
   Exhibit P4 and in the alternative, to conduct the election
   pursuant to the same only in the presence of requisite quorum
   for the annual general assembly as directed in Exhibit P2
   pending disposal of this Writ Petition (civil).


        This petition coming on for admission upon perusing the
   petition and the affidavit filed in support of WP(C) and upon
   hearing the arguments of M/S.THAREEQ ANVER K., VINOD
   RAVINDRANATH & MEENA.A. Advocates for the petitioner, the court
   passed the following:

                                         ORDER

Learned counsel for the petitioner submits that the election as per the bye-laws is being conducted on 05.05.2022. Any election conducted will be subject to the result of the Writ Petition.

Post on 19.05.2022.

                                                   Sd/- GOPINATH P. JUDGE




04-05-2022                     /True Copy/                           Assistant Registrar
 WP(C) No.15059/2022                 2/2

                       APPENDIX OF WP(C) 15059/2022
Exhibit P2            THE TRUE COPY OF THE JUDGMENT DATED 21/01/2022 IN WP(C)

NO.1800/2022 OF THIS HON'BLE COURT Exhibit P4 THE TRUE COPY OF THE MINUTES OF THE MEETING HELD ON 26/04/2022