Jose Augustine vs Johnson.C.J
2022 Latest Caselaw 4992 Ker

WA No.551/2022                               1/2

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                                            &
                        THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
                 Wednesday, the 4th day of May 2022 / 14th Vaisakha, 1944
                                    WA NO. 551 OF 2022

      AGAINST JUDGMENT DATED 03.12.2021 IN WP(C) NO. 18647/2021 OF THIS COURT

                                          ---

   APPLICANTS/APPELLANTS/NOT PARTIES IN THE W.P.:

          1.JOSE AUGUSTINE,AGED 34 YEARS,S/O.AUGUSTINE,CLERK,MARY MATHA ARTS &
          SCIENCE COLLEGE,
          VEMOM P.O.,MANANTHAVDY,WAYANAD DIST-670645.
          2.ANISH CHACKO,AGED 51 YEARS,S/O.K.C.CHACKO,CLERK,MARY MATHA ARTS &
          SCIENCE COLLEGE,
          VEMOM P.O.,MANANTHAVDY,WAYANAD DIST-670645.
          3.MARTIN JOSEPH,AGED 39 YEARS,S/O.JOSEPH K.J.,LIBRARY ASSISTANT,
          MARY MATHA ARTS & SCIENCE COLLEGE,VEMOM P.O.,MANANTHAVDY,WAYANAD
          DIST-670645.

    BY ADVS.M/S. S.PRASANTH (AYYAPPANKAVU), VARSHA BHASKAR, THRESSY THOMAS &
    ANUPAMA SIBI.

   RESPONDENTS/PETITIONER & RESPONDENTS 1-6 IN WRIT PETITION:

          1.JOHNSON.C.J.,L.D.STORE KEEPER,MARY MATHA ARTS & SCIENCE COLLEGE,
          VEMOM P.O.,MANANTHAVADY,WAYANAD,PIN-670 645.
          2.STATE OF KERALA,REPRESENTED BY ITS PRINCIPAL SECRETARY,HIGHER
          EDUCATION DEPARTMENT,
          SECRETARIAT,THIRUVANANTHAPURAM-695001.
          3.THE DIRECTOR OF COLLEGIATE EDUCATION,VIKAS
          BHAVAN,THIRUVANANTHAPURAM-695033.
          4.THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,KOZHIKODE-673001.
          5.THE PRINCIPAL,MARY MATHA ARTS & SCIENCE COLLEGE,VEMOM
          P.O.,MANANTHAVDY,
          WAYANAD DIST-670645.
          6.THE MANAGER,MARY MATHA ARTS & SCIENCE COLLEGE,VEMOM
          P.O.,MANANTHAVDY,
          WAYANAD DIST-670645.
          7.UNIVERSITY OF KANNUR,THAVAKARA,CIVIL STATION P.O.,MANGATTUPARAMBA,
          KANNUR-670537.REPRESENTED BY ITS REGISTRAR.

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to issue an interim order staying the operation of judgment dated
   03.12.2021 in W.P.(C) No.18647/2021, pending disposal of this Writ Appeal.
        This Writ Appeal coming on for admission on 04.05.2022 upon perusing
   the appeal memorandum, the court on the same day passed the following:
 WA No.551/2022                             2/2

                                      ORDER

We have heard the learned counsel for the appellants and deem it appropriate to admit this Writ Appeal. It is so ordered.

Since the appellants say that they were not parties to the writ petition and are the real victims, they will be reverted, it is directed that any action to do so will stand deferred.

04/05/2022 Sd/-DEVAN RAMACHANDRAN,JUDGE

Sd/-P.G. AJITHKUMAR,JUDGE

04-05-2022 /True Copy/ Assistant Registrar