Shijith V vs State Of Kerala
2022 Latest Caselaw 4984 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                         PRESENT
          THE HONOURABLE MR. JUSTICE GOPINATH P.
 WEDNESDAY, THE 4TH DAY OF MAY 2022 / 14TH VAISAKHA, 1944
                 WP(C) NO. 13473 OF 2021
PETITIONER :

         SHIJITH V,
         AGED 41 YEARS,
         S/O. (LATE) RAJAN V, ACCOUNTS MANAGER, KERALA
         WATER AUTHORITY, JALA BHAVAN, VELLAYAMBALAM,
         THIRUVANANTHAPURAM-695 033, RESIDING AT SARADHY,
         WEST NALLUR, FEROKE POST, KOZHIKODE 673 631.

         BY ADV VARUN C.VIJAY



RESPONDENTS :

    1    STATE OF KERALA,
         REPRESENTED BY THE SECRETARY TO GOVERNMENT,
         DEPARTMENT OF WATER RESOURCES, SECRETARIAT,
         THIRUVANANTHAPURAM-695 001.

    2    KERALA WATER AUTHORITY,
         REPRESENTED BY ITS MANAGING DIRECTOR,
         JALA BHAVAN, VELLAYAMBALAM,
         THIRUVANANTHAPURAM-695 033.

    3    THE MANAGING DIRECTOR,
         KERALA WATER AUTHORITY, JALA BHAVAN,
         VELLAYAMBALAM, THIRUVANANTHAPURAM-695 033.

    4    CHIEF ACCOUNTS OFFICER,
         GROUND WATER DEPARTMENT,
         THIRUVANANTHAPURAM-695 033.

         BY ADVS.
         R1 BY SRI.RIYAL DEVASSY, GP
         SHRI.P.BENJAMIN PAUL, SC, KERALA WATER AUTHORITY



     THIS WRIT PETITION (CIVIL) HAVING COME UP         FOR
ADMISSION ON 04.05.2022, THE COURT ON THE SAME         DAY
DELIVERED THE FOLLOWING:
 WP(C) No.13473 of 2021                     -2-




                               GOPINATH.P, J
                   ----------------------------------------------
                         WP(C) No.13473 of 2021
                    ----------------------------------------------
                  Dated this the 4th day of May, 2022


                              JUDGMENT

Learned counsel for the petitioner seeks permission to

withdraw the writ petition.

Permission is granted. The writ petition is dismissed as

withdrawn.

Sd/-

GOPINATH P.

JUDGE amk

APPENDIX OF WP(C) 13473/2021

PETITIONER'S EXHIBITS :

Exhibit P1 TRUE COPY OF THE LETTER BEARING NO.

KWA/JB/E8/8212/12 DATED 29.07.2017 ISSUED BY THE 3RD RESPONDENT.

Exhibit P2 TRUE COPY OF THE LETTER BEARING NO. WS-

C2/161/2017-WRD DATED 26.08.2017 ISSUED BY THE 1ST RESPONDENT.

Exhibit P3 TRUE COPY OF THE REPRESENTATION DATED 24.05.2021 SUBMITTED BY THE PETITIONER TO THE 3RD RESPONDENT.

Exhibit P4 TRUE COPY OF THE NOTIFICATION ISSUED BY THE 3RD RESPONDENT DOWNLOADED FROM THE OFFICIAL WEBSITE OF THE KERALA WATER AUTHORITY.

Exhibit P5 TRUE COPY OF THE LETTER BEARING NO.

18529/E8/2019/KWA DATED 02.07.2021 ISSUED BY THE 3RD RESPONDENT.

RESPONDENTS' EXHIBITS : NIL.