Citation : 2022 Latest Caselaw 4972 Ker
Judgement Date : 4 May, 2022
OP(KAT) No.121/2022 1/4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
&
THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
Wednesday, the 4th day of May 2022 / 14th Vaisakha, 1944
OP(KAT) NO. 121 OF 2022
(AGAINST THE ORDER DATED 24-03-2022 IN OA 1876 /2020 OF KERALA
ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM)
PETITIONERS/ RESPONDENTS 4 TO 13:
1. SABARINADH V.R, AGED 28 YEARS, S/O VENUGOPALAN NAIR M
SREEPRASADA, BHAGAVATHINADA P.O, THIRUVANANTHAPURAM- 695501
2. AKHIL C.A, AGED 27 YEARS, S/O CLODIS P, NRA-34, NANTHAN
NAGAR, NANTHENCODE, KOWDIAR P.O, THIRUVANANTHAPURAM- 695003
3. RAHUL RAM G, AGED 29 YEARS, S/O
B.RAMACHANDRAN, SARADHAVILASAM, KATTACHALKUZHI P.O,
BALARAMAPURAM, THIRUVANANTHAPURAM - 695501
4. VAISAKH V.P, AGED 28 YEARS, S/O M.PONNAYYAM, VAISAKH,
KOTTAKUZHI, NELLIMOODU P.O, THIRUVANANTHAPURAM - 695524
5. ARAVIND A.T, AGED 27 YEARS, S/O AJAYAKUMAR A.G, RAJADHANI,
PULINCODE, POOVACHAL, POOVACHAL P.O, THIRUVANANTHAPURAM -
695575
6. JAYAKRISHNAN V, AGED 27 YEARS, S/O VISWANATHAN. V, VISWAJAM,
AMBALAMUKK, NELLANADU P.O, THIRUVANANTHAPURAM - 695606
7. ARUN S AJITH, AGED 27 YEARS, S/O AJITHKUMAR. L, ARNAKIRANAM,
PARANKIMAMVILA, KAKKAMOOLA, KALLIYOOR P.O,
THIRUVANANTHAPURAM - 695042
8. ANJANA C.R, AGED 27 YEARS, D/O S CHANDRAN, SARASA BUILDING,
MALAYINKEEZHU P.O, THIRUVANANTHAPURAM - 695571
9. DR. FEBIN STEPHAN, AGED 26 YEARS, S/O
STEPHARAJ.S.T, CHANDRAVILASOM, OLATHANNI, NEYYATTINKARA
P.O, THIRUVANANTHAPURAM - 695121
10. ARYA R.S, AGED 25 YEARS, D/O RAMACHANDRAN NAIR, AARAMAM,
THIRUMANGALAM EAST, NEYYATTINKARA P.O, THIRUVANANTHAPURAM -
695121
RESPONDENTS/APPLICANTS AND RESPONDENTS 1 TO 3:
1. DR. GISHNU S, S/O V.SUMERU, KARUKAPARAMBIL (H) PALLOM P.O,
KOTTAYAM - 686007
2. DR. ASHNA ANNETTEE AIPE, W/O ABY JOSEPH, KUNNEL (H),
VETTIKKAL, MANNUTHY P.O, THRISSUR - 680651
3. DR. TINA SADAN, W/O DALISH, PALAPARAMBIL (H) SURYA GARDENS,
VETTIKKAL, MANNUTHY P.O, THRISSUR - 680651
4. DR. VISHNU PRAKASH, S/O SALIKUMAR S.T,
CHEENTHALAR, KAITHAPATHAL, IDUKKI - 685502
OP(KAT) No.121/2022 2/4
5. STATE OF KERALA, REP. ITS PRINCIPAL SECRETARY TO GOVERNMENT,
DAIRY (ANIMAL HUSBANDRY) DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM - 695001
6. THE DIRECTOR, ANIMAL HUSBANDRY, VIKAS
BHAVAN, THIRUVANANTHAPURAMN - 695033
7. KERALA PUBLIC SERVICE COMMISSION, REP. BY ITS SECRETARY,
PATTOM, THIRUVANANTHAPURAM - 695004
OP(KAT) praying inter alia that in the circumstances stated
in the affidavit filed along with the OP(KAT) the High Court be
pleased to pass an interim order staying operation of Ext. P10,
pending disposal of the Original Petition (KAT).
This petition coming on for admission on 04-05-2022, upon
perusing the petition and the affidavit filed in support of
OP(KAT) and upon hearing the arguments of M/S JULIAN XAVIER.J,
FIROZ K.ROBIN, NIRMAL KURIEN EAPEN, ANJANA RAM, Advocates for
the petitioners and of GOVERNMENT PLEADER, for R5 & R6 and
Sri.P.C.SASIDHARAN, SC, KPSC, for R7, the court passed the
following:
OP(KAT) No.121/2022 3/4
DEVAN RAMACHANDRAN & P.G. AJITHKUMAR, JJ.
----------------------------------------------------------
OP (KAT) No.121 of 2022
----------------------------------------------------------
Dated this the 4th day of May, 2022
ORDER
Devan Ramachandran, J.
Heard Sri.Julien Xavier, the learned counsel for the original
petitioners and we are of the view that the matter requires to be
considered in detail. This original petition is thus admitted.
List on 27.05.2022, until which time, all action pursuant to
the original judgment shall stand deferred.
H/O.
Sd/-
DEVAN RAMACHANDRAN, JUDGE
Sd/-
P.G. AJITHKUMAR, JUDGE
PV
04-05-2022 /True Copy/ Assistant Registrar
OP(KAT) No.121/2022 4/4
APPENDIX OF OP(KAT) 121/2022
EXHIBIT P10 TRUE COPY OF THE ORDER DATED 24.03.2022 IN O.A NO.1876/2020
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