Mohsina Mohammed U.N vs The Commissioner For Entrance ...
2022 Latest Caselaw 3748 Ker

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
   THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                   &
      THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
THURSDAY, THE 24TH DAY OF MARCH 2022 / 3RD CHAITHRA, 1944
                     WP(C) NO. 7075 OF 2022
PETITIONER:

            MOHSINA MOHAMMED U.N.,
            AGED 29 YEARS
            D/O. MOHAMMED U., ILANA, JAWAHAR ROAD,'EDA
            CHOVVA, MEDLE CHOVVA, P.O. CHOVVA, KANNUR 670
            006.


            BY ADVS.
            SRI.M.SASINDRAN
            SRI.T.S.BHARATH KRISHNA


RESPONDENT:

            THE COMMISSIONER FOR ENTRANCE EXAMINATIONS,
            5TH FLOOR KSHB BUILDING, SS KOVIL ROAD , SANTHI
            NAGAR, THIRUVANANTHAPURAM 695 001.


            BY GOV.PLEADER SRI K R RANJITH


     THIS     WRIT   PETITION     (CIVIL)    HAVING    COME    UP    FOR
ADMISSION    ON   24.03.2022,     THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
                                           :2:
W.P(C). No.7075 of 2022




                                  JUDGMENT

A.K.Jayasankaran Nambiar, J.

It is submitted by the learned counsel for the petitioner that pursuant to the

interim directions from this Court, the necessary documents have been uploaded

and the petitioner's application has been accepted under the NRI quota. Taking

note of the said submission, we now close this Writ Petition as infructuous.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

Sd/-

MOHAMMED NIAS C.P.

JUDGE

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