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Joji Vasu vs Prameela K Prasad
2022 Latest Caselaw 3735 Ker

Citation : 2022 Latest Caselaw 3735 Ker
Judgement Date : 24 March, 2022

Kerala High Court
Joji Vasu vs Prameela K Prasad on 24 March, 2022
OP (FC) No.13/2022                             1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                            &
                         THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
             Thursday, the 24th day of March 2022 / 3rd Chaithra, 1944
                             OP (FC) NO. 13 OF 2022(R)
   PETITIONERS/RESPONDENTS 3 & 4 IN IA NO.1/2020 & PETITIONER IN IA
   NO.3/2020/COUNTER PETITIONERS NO.3 & 4:

       1. JOJI VASU, AGED 40, S/O. VASU, CHAKKALAYIL VEEDU, HOUSE NO.279,
          SANTHI NAGAR RESIDENT ASSOCIATION, VALIYAKULAM, KURISUMMOOD P.O.,
          CHANGANASSERRY, KOTTAYAM - 686 104.
       2. DIVYA N.BABU, AGED 38, W/O. JOJI, CHAKKALAYIL VEEDU, HOUSE NO.279,
          SANTHI NAGAR RESIDENT ASSOCIATION, VALIYAKULAM, KURISUMMOOD P.O.,
          CHANGANASSERRY, KOTTAYAM - 686 104.

           BY ADVS.   M/S R.T.PRADEEP, M.BINDUDAS & K.C.HARISH.

   RESPONDENTS/RESPONDENTS/PETITIONER & COUNTER PETITIONERS 1 TO 3:

       1. PRAMEELA K.PRASAD, AGED 39, D/O. SIVA PRASAD, AJJANAM, KODUPUNNA
          P.O., RAMANKARY, EDATHUA, ALAPPUZHA, PIN - 689 595.
       2. BOJI VASU, AGED 48, S/O. VASU, ERUPATHIMOONILCHIRA, KODUPUNNA P.O.,
          RAMANKARY, ALAPPUZHA, PIN - 689 595.
       3. SARADA VASU, AGED 76, W/O.VASU, SARADHA MANDIRAM, KODUPUNNA P.O.,
          RAMANKARY, NOW RESIDING AT CHAKKALAYIL VEEDU, HOUSE NO.279, SANTHI
          NAGAR RESIDENT ASSOCIATION, VALIYAKULAM, KURISUMMOOD P.O.,
          CHANGANASSERRY, KOTTAYAM, PIN-686 104.

           SRI.P.VISWANATHAN (SENIOR ADVOCATE) ALONG WITH

           ADVS. M/S AJITH VISWANATHAN & R.RAJENDRA PRASAD FOR R1.

           ADVS. M/S. V.VIJULAL & P.BIJIMON FOR R2 & R3.



        This Original Petition having come up for orders on 24/03/2022 upon
   perusing the letter dated 03/03/2022 of the Judge, Family court, Alappuzha
   requesting extension of time for disposal of OP(HMA)No.289/2020 of that
   court by a further period of one month and this court's judgment dated
   07/02/2022 in OP (FC) 13/2022, the court on the same day passed the
   following:
                                      ORDER

Time is granted as requested.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- SOPHY THOMAS JUDGE

24-03-2022 /True Copy/ Assistant Registrar

 
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