Arun Jimmy vs Union Of India
2022 Latest Caselaw 3720 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
   THURSDAY, THE 24TH DAY OF MARCH 2022 / 3RD CHAITHRA, 1944


                       WP(C) NO. 6167 OF 2019
PETITIONER:

          ARUN JIMMY,
          AGED 30 YEARS
          S/O. JIMMY ELIAS, PATTASSERIL HOUSE, BHS ROAD,
          THRIPUNITHURA, ERNAKULAM,
          SOLE PROPRIETOR OF CHOICE
          ASSOCIATES,X/31,MAZHUVANCHERI MADATHIL BUILDING,
          THIRUMARADY, ERNAKULAM -686 687

          BY ADV.E.M.MURUGAN


RESPONDENTS:

    1     UNION OF INDIA,
          REPRESENTED BY ITS SECRETARY, MINISTRY OF FINANCE,
          DEPARTMENT OF REVENUE,NEW DELHI-110 001

    2     COMMISSIONER OF CUSTOMS, KOCHI ZONE
          CUSTOM HOUSE, WILLINGDON ISLAND, COCHIN,PIN-682 009

    3     THE CHIEF EXECUTIVE OFFICER,
          DP WORLD , INDIA GATEWAY TERMINAL PVT.LTD.,
          ADMINISTRATION BUILDING, ICTT VALLARPADAM SEZ,
          MULAVUKADU VILLAGE, ERNAKULAM KL-682 504

          BY SHRI MANU S., ASG OF INDIA
             ADV.SREELAL WARRIER, SC FOR EXCISE AND CUSTOMS



     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
24.03.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.6167 OF 2019
                                2
                  BECHU KURIAN THOMAS, J.
            ===========================
                   W.P(C) No.6167 OF 2019
           ============================
             Dated this the 24th day of March, 2022


                              JUDGMENT

Learned Counself for the petitioner submitted that the matter

has become infructuous and seeks permission to withdraw the writ

petition with liberty to file a fresh writ petition, if further cause of

action arises.

In view of the above, this writ petition is dismissed as

withdrawn reserving liberty of the petitioner to file a fresh writ

petition, if fresh cause of action arises.

Sd/-

BECHU KURIAN THOMAS JUDGE nk