Ramadasan O vs The State Of Kerala
2022 Latest Caselaw 3629 Ker

                   IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
              THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
         THURSDAY, THE 24TH DAY OF MARCH 2022 / 3RD CHAITHRA, 1944
                           WP(C) NO. 21402 OF 2020
PETITIONER/S:

             RAMADASAN O.
             AGED 57 YEARS
             S/O. VELU O, RESIDING AT ORAVANKUNDIL HOUSE, PANAMANNA P.O.
             OTTAPALAM, PALAKKAD DISTRICT 679 501.
             BY ADVS.
             T.MADHU
             SMT.C.R.SARADAMANI
             SRI.SHAHID AZEEZ
             SMT.CHANDRALEKHA SANU


RESPONDENT/S:

     1       THE STATE OF KERALA
             REPRESENTED BY ITS SECRETARY TO GOVERNMENT, GENERAL
             EDUCATION DEPARTMENT, GOVERNMENTS SECRETARIAT, ANNEX 2,
             THIRUVANANTHAPURAM 695 001.
     2       THE DIRECTOR,
             GENERAL EDUCATION DEPARTMENT, JAGATHY, THIRUVANANTHAPURAM
             695 014.
     3       THE DEPUTY DIRECTOR OF EDUCATION,
             PALAKKAD 678 001.
     4       THE DISTRICT EDUCATIONAL OFFICER,
             OTTAPALAM, PALAKKAD DISTRICT 679 101.
     5       THE MANAGER,
             ANANGANNADI HIGHER SECONDARY SCHOOL, PANAMANNA P.O.
             OTTAPALAM, PALAKKAD DISTRICT 679 501.
             BY ADV GOVERNMENT PLEADER SMT.NISHA BOSE


     THIS   WRIT    PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
24.03.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                      BECHU KURIAN THOMAS, J.
               ========================
                      W.P.(C)No.21402 of 2022
               ------------------------------------------------
                      Dated this the 24th day of March, 2022

                                 JUDGMENT

Today when the matter is taken up, learned Counsel for the

petitioner produced a not pressed memo before this Court. In

view of the not pressed memo, this writ petition is dismissed as

not pressed.

sd/

BECHU KURIAN THOMAS JUDGE jm/ APPENDIX OF WP(C) 21402/2020

PETITIONER EXHIBITS EXHIBIT P1 THE TRUE COPY OF THE APPOINTMENT ORDER DATED 1/6/2018 ISSUED BY THE FIFTH RESPONDENT. EXHIBIT P2 THE TRUE COPY OF THE STAFF FIXATION ORDER DATED 3/7/2018 ISSUED BY THE FOURTH RESPONDENT. EXHIBIT P3 THE TRUE COPY OF THE REVISION PETITION FILED BY THE FIFTH RESPONDENT BEFORE THE FIRST RESPONDENT DATED 24/7/2019. EXHIBIT P4 THE TRUE COPY OF THE JUDGMENT DATED 14/8/2019 IN WPC NO. 22112/2019 ON THE FILES OF THIS HONOURABLE COURT.

EXHIBIT P5 THE TRUE COPY OF THE REPRESENTATION DATED 17.8.2020 SUBMITTED BY THE PETITIONER BEFORE THE FOURTH RESPONDENT.

EXHIBIT P6 THE TRUE COPY OF THE PROCEEDINGS DATED 8/9/2020 ISSUED BY THE FOURTH RESPONDENT.