Sushama Rajan vs National Highway Authority Of ...
2022 Latest Caselaw 3429 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
     TUESDAY, THE 22ND DAY OF MARCH 2022 / 1ST CHAITHRA, 1944
                       WP(C) NO. 23832 OF 2021


PETITIONER:

          SUSHAMA RAJAN, AGED 60 YEARS, S/O.GOPALAN,
          KOOTTUMAKKAL HOUSE, MADAYIKKONAM P.O.,
          MUKUNDAPURAM TALUK, THRISSUR DISTRICT,
          PIN 680 712

          BY ADVS.
          AKBAR.K.A
          DEEPAK RAJ
          C.P.ROOPA


RESPONDENTS:

    1     NATIONAL HIGHWAY AUTHORITY OF INDIA
          REP.BY ITS CHAIRMAN, PLOT G-5 &6, SECTOR -10,
          DWARAKA, NEW DELHI, PIN 150 007

    2     THE STATE OF KERALA, REP.BY ITS SECRETARY TO THE
          GOVERNMENT, REVENUE DEPARTMENT, SECRETARIATE,
          THIRUVANANTHAPURAM DISTRICT, IN 695 008

    3     THE PROJECT DIRECTOR, NATIONAL HIGHWAY AUTHORITY OF
          INDIA, VII/5B, NEITHELI, MAVELIPURAM ROAD, MAVELIPURAM,
          KAKKANAD, ERNAKULAM DISTRICT, PIN 682 030

    4     THE DISTRICT LAND ARBITRATION COMMITTEE FOR NATIONAL
          HIGHWAY, THRISSUR DISTRICT, REP.BY ITS CHAIRMAN/THE
          DISTRICT COLLECTOR, CIVIL STATION, AYYANTHOL,
          THRISSUR DISTRICT, PIN 680 003

    5     THE SPECIAL DEPUTY COLLECTOR (SLAO) & COMPETENT
          AUTHORITY (LA), NH - 17, KODUNGALLOOR TALUK OFFICE,
          1ST FLOOR, MINI CIVIL STATION, KODUNGALLOOR, THRISSUR
          DISTRICT, PIN 680 664

    6     YUSUF M.B., AGED 58 YEARS, S/O.BEERAN HAJI, MATHILAKATH
          HOUSE, PERINJANAM GRAMAPANCHAYATH, KODUNGALLOR TALUK,
          THRISSUR DISTRICT, PIN 680 681
 WPC 23832/21
                                         2


    7          ADDL.R7: THE BRANCH MANAGER, FEDERAL BANK,
               M.A.M COMPLEX, NH 17 MOONNUPEEDIKA,
               KAIAPPAMANGALAM, THRISSUR DISTRICT PIN - 680 681.
               (ADDL. R7 IS IMPLEADED AS PER ORDER DATED
               05.11.2021
               IN IA NO.1/2021)

               BY ADVS.
               K.M.ABDUL KADER
               K.MADHUSOODANAN
               A.S.SREEJAN
               T.G.PAUL
               MATHEW JACOB (KUNNATHU)
               SYRIAC JOSEPH
               SMT. MABLE .C .KURIAN SR.G.P


        THIS     WRIT   PETITION   (CIVIL)   HAVING   COME    UP    FOR
ADMISSION       ON   22.03.2022,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WPC 23832/21
                                    3




                         JUDGMENT

When this matter was called today, learned counsel for the

petitioner - Sri.Deepak Raj, sought permission to withdraw this

Writ Petition with liberty to approach this Court again, if so

warranted in future. He added that he is making this request

because the parties have entered into a settlement now.

Resultantly, recording the afore submission and reserving

the afore requested liberty, this Writ Petition is dismissed as

having been withdrawn.

Sd/-

RR                                      DEVAN RAMACHANDRAN
                                             JUDGE