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Klf Nirmal Industries (P) Ltd vs The Commissioner Of Food Safety
2022 Latest Caselaw 3300 Ker

Citation : 2022 Latest Caselaw 3300 Ker
Judgement Date : 18 March, 2022

Kerala High Court
Klf Nirmal Industries (P) Ltd vs The Commissioner Of Food Safety on 18 March, 2022
                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
          Friday, the 18th day of March 2022 / 27th Phalguna, 1943
                        WP(C) NO. 13855 OF 2020 (F)
PETITIONER:

     KLF NIRMAL INDUSTRIES (P) LTD., NEAR CHRIST COLLEGE, FR DISMAS RD,
     IRINJALKUDA, THRISSUR, KERALA 680 125, REPRESENTED BY ITS AUTHORISED
     SIGNATORY, CECIL J. ALUKKAL, AGED 35 YEARS

RESPONDENTS:

  1. THE COMMISSIONER OF FOOD SAFETY, THYCAUD P.O, THIRUVANANTHAPURAM 695
     014 AND 2 OTHERS.

     Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to stay all further proceedings as per Exhibits P4 and P7 until
disposal of the writ petition and permit the Peittioner to sell coconut
oil under the brands KLF Coconad and KLF Nirmal (and its sub brands KLF
Nirmal Naturals and KLF Nirmal Virgin Naturals).
     This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of WP(C) and this Court's order dated
24.2.2022 and upon hearing the arguments of M/S.VIJAY V. PAUL, SANTHOSH
MATHEW, ARUN THOMAS, JENNIS STEPHEN, ANIL SEBASTIAN PULICKEL, DIVYA SARA
GEORGE, JAISY ELZA JOE & ABI BENNY AREECKAL, Advocates for the petitioner
and of GOVERNMENT PLEADER for Respondents, the court passed the following:



                                                                     (p.t.o)
                           P.V.KUNHIKRISHNAN, J.
                           ======================================================

                         W.P.(C) Nos.13855, 8755,
               10036, 11725, 23006 of 2020 and 5376 of 2021
                        =============================================================

                    Dated this the 18th day of March, 2022

                                             ORDER

Post along with the judgment papers in WP(C) Nos.41857

of 2017 and 20663 of 2018.

Interim order is extended till 23.03.2022.

Post on 23.03.2022.

sd/-

P.V.KUNHIKRISHNAN JUDGE

das

18-03-2022 /True Copy/ Assistant Registrar

 
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