P.G.Joshy vs Satyajeet Rajan Ias
2022 Latest Caselaw 3286 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                     &
                    THE HONOURABLE MR.JUSTICE N.NAGARESH
          Friday, the 18th day of March 2022 / 27th Phalguna, 1943
            CONTEMPT CASE(C) NO. 758 OF 2021 IN WA.NO.1551/2018

PETITIONER/APPELLANT IN WRIT APPEAL:


     P.G.JOSHY, AGED 52 YEARS, S/O. LATE P.K. GEORGE, MANAGING PARTNER,
     HOTEL SALKARA, KUTTIPPURAM, KUTTIPPURAM P.O, MALAPPURAM DISTRICT.

    BY ADV M.G.KARTHIKEYAN

RESPONDENTS/RESPONDENTS NOS.1 TO 2 IN THE WRIT APPEAL:


  1. SATYAJEET RAJAN IAS, SECRETARY, TAXES (A) DEPARTMENT, GOVERNMENT
     SECRETARIAT, THIRUVANANTHAPURAM - 695001.
  2. ANANDAKRISHNAN I.P.S, THE EXCISE COMMISSIONER, COMMISSIONERATE OF
     EXCISE, THIRUVANANTHAPURAM - 695033.

     This Contempt of court case (civil) having come up for orders on
18.03.2022, the court on the same day passed the following:
                           P.B.SURESH KUMAR & N.NAGARESH, JJ.
                            -----------------------------------------------
                            Contempt Case (C) No.758 of 2021
                            -----------------------------------------------
                          Dated this the 18th day of March, 2022


                                             ORDER

It is seen that despite the fact that the petition filed

seeking review of the judgment sought to be enforced has been

dismissed as early as on 21.12.2021, the direction in the judgment is

yet to be complied.

The respondents are, therefore, directed to appear

before this court on the reopening day after vacation and explain as

to why action shall not be taken against them under the Contempt of

Courts Act. It is made clear that if the direction in the judgment is

complied with in the meanwhile, the appearance of the respondents

as ordered will stand dispensed with.

Sd/-

P.B.SURESH KUMAR, JUDGE

Sd/-

N.NAGARESH, JUDGE YKB

18-03-2022 /True Copy/ Assistant Registrar