Kerala High Court
Ummer Farook vs State Of Kerala on 18 March, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
FRIDAY, THE 18TH DAY OF MARCH 2022 / 27TH PHALGUNA, 1943
WP(C) NO. 28413 OF 2021
PETITIONERS:
1 UMMER FAROOK
AGED 56 YEARS
S/O. MOIDEEN KOYA, SABEEL KEERTHI NAGAR,
NEAR KANAKALAYA BANK, WEST HILL, KOZHIKODE DISTRICT.
2 SHAMEENA ROSE,
AGED 50 YEARS
W/O. UMMER FAROOK, 65/672, MAJOR SANTHOSH ROAD,
KACHERI AMSOM DESOM, KOZHIKODE DISTRICT.
3 P.M.JAMEELA,
AGED 68 YEARS
W/O.BICHU @ IMBICHIKOYA, 65/672, MAJOR SANTHOSH ROAD,
KACHERI AMSOM DESOM, KOZHIKODE DISTRICT.
4 BICHU @ IMBICHIKOYA,
AGED 78 YEARS
S/O. HASSAN, MAJOR SANTHOSH ROAD, KACHERI AMSOM DESOM,
KOZHIKODE DISTRICT.
BY ADVS.
P.V.ANOOP
PHIJO PRADEESH PHILIP
M.P.PRIYESHKUMAR
K.V.SREERAJ
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
DEPARTMENT OF HOME, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695001.
2 THE CITY POLICE COMMISSIONER,
OFFICE OF THE CITY POLICE COMMISSIONER, PALAYAM,
KOZHIKODE DISTRICT, PIN-673004.
3 THE ASSISTANT CITY POLICE COMMISSIONER,
OFFICE OF THE ASSISTANT CITY POLICE COMMISSIONER,
KOZHIKODE, PIN-673004.
4 STATION HOUSE OFFICER,
NADAKKAVU POLICE STATION,
KOZHIKODE DISTRICT, PIN-673004.
5 STATION HOUSE OFFICER,
VELLAYIL POLICE STATION,
KOZHIKODE DISTRICT, PIN-673011.
WP(C) NO. 28413 OF 2021
2
6 SHAJITH ALAM,
AGED 49 YEARS
S/O.IMBICHIKOYA, FLAT NO.21B, ROYAL APARTMENT,
MAJOR SANTHOSH ROAD, KACHERI AMSOM DESOM,
KURUMBRAKKATTASERY DESOM, NADAKKAVU (PO),
KOZHIKODE DISTRICT, PIN-673011.
7 SHANIBA HATHIM,
AGED 43 YEARS
D/O. IMBICHIKOYA, FLAT NO.21B, PLATINUM CRESCENT,
NEAR MALABAR CHRISTIAN COLLEGE, WAYANAD ROAD,
KOZHIKODE, PIN-673006.
8 HATHIM MUHAMMED,
AGED 53 YEARS
S/O. MOIDEEN KOYA, FLAT NO.21B, PLATINUM CRESCENT,
NEAR MALABAR CHRISTIAN COLLEGE, WAYANAD ROAD,
KOZHIKODE, PIN-673006.
9 THWAYYAB MUHYUDHEN,
AGED 22 YEARS
S/O. HATHIM MUHAMMED, FLAT NO.21B, PLATINUM CRESCENT,
NEAR MALABAR CHRISTIAN COLLEGE, WAYANAD ROAD,
KOZHIKODE, PIN-673006.
SRI.T.K.SHAJAHAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
18.03.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 28413 OF 2021
3
JUDGMENT
Dated this the 18th day of March, 2022
It is submitted by the learned counsel for the petitioners that the
event for which protection was sought is already over and that nothing
survives for consideration in the writ petition.
The said submission is recorded. This writ petition is, accordingly,
closed.
Sd/-
ANU SIVARAMAN
JUDGE
NP
WP(C) NO. 28413 OF 2021
APPENDIX OF WP(C) 28413/2021
PETITIONERS' EXHIBITS:
Exhibit P1 TRUE COPY OF THE ORDER DATED 15.11.2021 IN
I.A.NO.02/2021 IN O.S.NO.317/2021 ON THE FILE
OF PRINCIPAL MUNSIFF-I, KOZHIKODE.
Exhibit P2 TRUE COPY OF THE INVITATION CARD OF THE
MARRIAGE PROPOSED TO BE CONDUCTED ON
19.12.2021.
Exhibit P2(A) TRUE COPY OF THE INVITATION CARD OF THE
MARRIAGE PROPOSED TO BE CONDUCTED ON
21.12.2021.
Exhibit P3 TRUE COPY OF THE FIR IN CRIME NO.752 OF 2021
OF NADAKKAVU POLICE STATION, KOZHIKODE DATED
08.11.2021
Exhibit P4 TRUE COPY OF THE COMPLAINT DATED 3.12.2021
FILED BY THE PETITIONERS BEFORE THE 2ND
RESPONDENT.
Exhibit P5 TRUE COPY OF THE COMPLAINT DATED 3.12.2021
FILED BY THE PETITIONERS BEFORE THE 3RD
RESPONDENT.
Exhibit P6 TRUE COPY OF THE COMPLAINT DATED 3.12.2021
FILED BY THE PETITIONERS BEFORE THE 4TH
RESPONDENT.
Exhibit P7 TRUE COPY OF THE COMPLAINT DATED 3.12.2021
FILED BY THE PETITIONERS BEFORE THE 5TH
RESPONDENT.
RESPONDENTS' EXHIBITS: NIL
