K.T.Mujeeb vs State Of Kerala
2022 Latest Caselaw 3087 Ker

WP(C) No.13544/2020                       1/2

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                        THE HONOURABLE MR. JUSTICE T.R.RAVI
            Thursday, the 17th day of March 2022 / 26th Phalguna, 1943
                              WP(C) NO. 13544 OF 2020
   PETITIONER:

          K.T.MUJEEB, S/O. MR. HASSAN KOYA, AGED 39 YEARS, RESIDING AT
          NEERAYIL HOUSE, CHALIYAM P.O., KOZHIKODE 673 301.

   RESPONDENTS:

      1. THE STATE OF KERALA, REPRESENTED BY THE SECRETARY, (LSGD),
         GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
      2. THE DISTRICT COLLECTOR, CIVIL STATION, KOZHIKODE- 673 020.
      3. THE SECRETARY, KADALUNDI GRAMA PANCHAYATH (SPECIAL GRADE), KADALUNDI
         P.O., PIN-673 302.
      4. MR. RADHAKRISHNAN, THAIKKADAVATHU, KOTHERI PARAMBU, VATTAPARAMBU,
         CHALIYAM P.O., KOZHIKODE -673 301.
          ADDITIONAL R5 IMPLEADED
      5. THE ENVIRONMENTAL ENGINEER, POLLUTION CONTROL BOARD, REGIONAL
         OFFICE, 3RD FLOOR, ZAMORIN SQUARE, LINK ROAD, KOZHIKODE - 673 002.
         ADDITIONAL R5 IS SUO MOTU IMPLEADED AS PER THE ORDER DATED
         17.11.2020 IN WP(C) 13544/2020.
      6. V.P.AJAYAN, AGED 56 YEARS, S/O.SAKTHIDHARAN, CONVENER KOTHERIPARAMBU
         PARISARA VASIKALUDE KOOTTAYMA, VATTAPPARAMBU, CHALIYAM (PO),
         KADALUNDI GRAMA PANCHAYATH, KOZHIKODE DISTRICT, PIN- 673 301.
         ADDITIONAL RESPONDENT NO.6 IMPLEADED AS PER THE ORDER DATED
         07.12.2020 IN I.A.01./2020 IN WP(C) 13544/2020.


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to stay the operation of Exhibits P8 and P9 and permit the
   petitioner to conduct the prayers as permitted in Exhibit P7 judgment of
   this Hon'ble Court pending disposal of the writ petition.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of WP(C) and this Court's order dated
   23.02.2022 and upon hearing the arguments of SRI. S.SREEKUMAR, Senior
   Advocate along with M/S P.MARTIN JOSE, P.PRIJITH, THOMAS P.KURUVILLA,
   R.GITHESH, AJAY BEN JOSE, MANJUNATH MENON and HARIKRISHNAN S., Advocates
   for the petitioner, GOVERNMENT PLEADER for R1 and R2, M/s. VINOD SINGH
   CHERIYAN, T.K.KHALID and K.P.SUSMITHA, Advocates for R3, M/s. P.V.ANOOP,
   PHIJO PRADEESH PHILIP and K.V.SREERAJ, Advocates for R4 and of SRI.
   M.P.PRIYESHKUMAR, Advocate for Addl. R6, the court passed the following:
 WP(C) No.13544/2020                           2/2




                                         ORDER

Post on 29.03.2022 for hearing.

Interim order extended till then.

17.03.2022 Sd/- T.R.RAVI, JUDGE

17-03-2022 /True Copy/ Assistant Registrar