[email protected] vs Thresiamma Mathew
2022 Latest Caselaw 3046 Ker

MJC No.305/2019                                1/2

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                        THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                              &
                           THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
                  Thursday, the 17th day of March 2022 / 26th Phalguna, 1943
                                      MJC NO. 305 OF 2019

                         Mat.Appeal 316/2011 OF HIGH COURT OF KERALA

                      OP NO.45/20O5 OF FAMILY COURT,THIRUVANANTHAPURAM

   PETITIONER/PETITIONER:

      1. M.G.MATHEW @ G.BABU, S/O.SRI.GEEVARGHESE, RESIDING AT MOLUVILAYIL
         HOUSE, KAITHAKADU.P.O., PAVITHRESWARAM VILLAGE, KOTTARAKKARA TALUK,
         KOLLAM DISTRICT.

    ADDL P2.GEEVARGHESE THANKACHAN, AGED 71 YEARS,S/O.SRI.GEEVARGHESE, NOW
    RESIDING AT ROSE BHAVAN, KAITHAKKADU.P.O., PAVITHRESWARAM VILLAGE,
    KOTARAKKARA TALUK, KOLLAM DISTRICT.

    ADDL.P3. GEEVARGHESE JOHN, AGED 65 YEARS, S/O.SRI.GEEVARGHESE, NOW
    RESIDING AT MUKALUVILA VEEDU, KAITHAKKADU .P.O., PAVITHRESWARAM VILLAGE,
    KOTARAKKARA TALUK, KOLLAM DISTRICT.

    ADDL.P4.ANN MARY MATHEW, AGED 17 YEARS,(MINOR), D/O.LATE M.G.MATHEW, NOW
    RESIDING AT ROSE BHAVAN,KAITHAKKADU .P.O., PAVITHRESWARAM VILLAGE,
    KOTARAKKARA TALUK, KOLLAM DISTRICT.(REPRESENTED BY GUARDIAN, ADDL. P2
    GEEVARGHESE THANKACHAN)

    ADDL.P5. JAIN MARY MATHEW, AGED 15 YEARS(MINOR), D/O.LATE M.G.MATHEW, NOW
    RESIDING AT ROSE BHAVAN, KAITHAKKADU .P.O., PAVITHRESWARAM VILLAGE,
    KOTARAKKARA TALUK, KOLLAM DISTRICT. (REPRESENTED BY GUARDIAN, ADDL.P2
    GEEVARGHESE THANKACHAN)

    LEGAL HEIRS OF IST PETITIONER ARE IMPLEADED AS ADDITIONAL PETITIONERS
    2,3,4 & 5 IN MJC AS PER ORDER DATED 17/3/2022 IN IA 1/2022


   RESPONDENT/RESPONDENT:

          THRESIAMMA MATHEW, W/O.M.G.MATHEW @ G.BABU, T.C.6/2010(UPVI/1100),
          FUTURE LIFE, PRASANTH NAGAR, MEDICAL COLLEGE.P.O.,
          THIRUVANANTHAPURAM- 695 011.




        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to restore the above
   Mat.Appeal in the files of this Honourable Court and petitioner may be
   permitted to proceed further with the above Mat.Appeal.
 MJC No.305/2019                                 2/2




        This application coming on for orders, upon perusing the application
   and the affidavit filed in support thereof and this courts judgment dated
   04/07/2019 and upon perusing the arguments of M/S.T.G.SUNIL AND ANTONY
   SHYJU   Advocates for the applicant, and of MR.NIREESH MATHEW AND
   M.G.KARTHIKEYAN Advocate for the respondent, the court passed the
   following.


                                          ORDER

MJC is restored on payment of cost of Rs.1,000/- (Rupees Thousand only) to the High Court legal services committee within a week.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- SOPHY THOMAS JUDGE

17-03-2022 /True Copy/ Assistant Registrar