State Of Kerala vs Renju Thomas
2022 Latest Caselaw 2997 Ker

WA No.184/2022                                   1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                          PRESENT
                    THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                             &
                        THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
                 Wednesday, the 16th day of March 2022 /25th Phalguna, 1943

                                    WA NO. 184 OF 2022

        AGAINST JUDGMENT DATED 2/2/21 IN WP(C) NO.12640/2020 OF THIS COURT.

   APPELLANTS/RESPONDENTS 4 TO 6 IN W.P.(C):

      1. THE STATE OF KERALA,REPRESENTED BY THE SECRETARY, HIGHER EDUCATION
         DEPARTMENT, SECRETARIAT,THIRUVANANTHAPURAM- 695001.

    AND 2 OTHERS.

    BY GOVERNMENT PLEADER

   RESPONDENTS/PETITIONER & RESPONDENTS 1 TO 3 IN W.P.(C):

      1. SMT.RENJU THOMAS, AGED 28 YEARS,W/O SWARUN
         SEBASTIAN,PURATHEMUTHUKATTIL HOUSE,PERIMBADARI
         P.O.,MANNARKKAD,PALAKKAD DISTRICT-678762(WORKING AS ASSISTANT
         PROFESSOR IN COMMERCE,PAZHASSI RAJA COLLEGE,PULPALLY).

    AND 3 OTHERS.

    BY ADV.SRI.M.S.RADHAKRISHNAN NAIR FOR R1.

    ADVS.P.CHANDRASEKHAR,K.K MOHAMED RAVUF AND SATHEESH V.T FOR R2 & R3.

    STANDING COUNSEL SRI.P.C.SASIDHARAN FOR R4.


        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum,the High Court be pleased
   to stay the operation of the Judgment passed by the Learned Single Judge
   on 02.02.2021 in W.P.(C) No.12640/2020 pending disposal of the Writ
   Appeal.


        This Writ Appeal again coming on for orders on 16/03/2022 upon
   perusing the appeal memorandum and this Court's order dated
   16.02.2022, the court on the same day passed the following:

                                        O R D E R

The interim order shall stand extended for a period of three months.

Post for disposal on 4/4/2022.

16/03/2022 Sd/-A.K.JAYASANKARAN NAMBIAR,JUDGE

Sd/-MOHAMMED NIAS C.P.,JUDGE

16-03-2022 /True Copy/ Assistant Registrar