Kerala High Court
Ajayaghosh vs G. Saseendran on 16 March, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE K. BABU
WEDNESDAY, THE 16TH DAY OF MARCH 2022 / 25TH PHALGUNA, 1943
OP(C) NO. 970 OF 2021
PETITIONERS/COUNTER PETITIONERS 6 AND 9/DEFENDANTS:
*1 AJAYAGHOSH,
AGED 32 YEARS,
VARIL VEEDU, VAKKOM DESOM AND VILLAGE,
THIRUVANANTHAPURAM - 695 308. (DELETED)
2 S. KOUSALYA,
D/O. SEKHARAN, RESIDING AT PANIKKAKUDI, VAKKOM
DESOM AND VILLAGE, THIRUVANANTHAPURAM DISTRICT -
695 308.
*PETITIONER NO.1 IS DELETED FROM THE PARTY ARRAY
VIDE ORDER DATED 16.03.2022 IN IA NO.2/2021
BY ADVS.
R.KRISHNA RAJ
SMT.E.S.SONI
SMT.KUMARI SANGEETHA S.NAIR
RESPONDENTS/PETITIONERS/PLAINTIFFS/DEFENDANTS:
1 G. SASEENDRAN
S/O. GOVINDAN, THODIYIL VEEDU, KONNANCHIRA VAKKOM
VILLAGE, THIRUVANANTHAPURAM - 695 308.
2 S. JAYARAJ
SAMBHU NIVAS, VAKKOM VILLAGE,
THIRUVANANTHAPURAM - 695 308.
3 DIETY INSTALLED IN VAKKOM PUTHEN MUKKULUVATTOM
BHAGAVATHY TEMPLE
AT VAKKOM - 695 308.
4 R. PRIYADARSI
S/O. RAGHAVAN, MANEESHA, MELARKAZHIKOM,
VAKKOM DESOM AND VILLAGE,
THIRUVANANTHAPURAM - 695 308.
O.P(c).No.970 of 2021
2
5 A. K. SAJEEV
S/O. KUNJAN, KUZHIKKANAM, VAKKOM VILLAGE AND DESOM,
- 695 308. (VICE PRESIDENT)
6 MANILKUMAR
AGED 38 YEARS
S/O. GURUDASAN, RESIDING AT ARCHANA, VAKKOM VILLAGE
AND DESOM - 695 308.
7 PRADEESH RAJ
AGED 26 YEARS
S/O. BABU RAJ, RESIDING AT RAJ BHAVAN, VAKKOM DESOM
AND VILLAGE, THIRUVANANTHAPURAM - 695 308. (JOINT
SECRETARY)
8 R. PRADEEP
AGED 43 YEARS
S/O. RAGHAVAN, RESIDING AT MELARKAZHIKOM, VAKKOM
DESOM AND VILLAGE, THIRUVANANTHAPURAM - 695 308.
(MEMBER)
9 VEERENDRA SINHAN
AGED 44 YEARS
S/O. VAMADEVAN, RESIDING AT KURANDICHIRA, VAKKOM
DESOM AND VILLAGE - 695 308. (MEMBER)
10 S. PRASAD
AGED 72 YEARS
S/O. SEKHARAN, RESIDING AT VARIL VEEDU, VAKKOM
DESOM AND VILLAGE - 695 308. (MEMBER)
11 PURUSHOTHAMAN
AGED 65 YEARS
S/O. VASU, RESIDING AT MEDAYIL PADINJARE, VAKKOM
DESOM AND VILLAGE(MEMBER), THIRUVANANTHAPURAM - 695
308.
12 KRISHNAKUMAR
AGED 29 YEARS
S/O.BABURAJ, RESIDING AT BCB MANDIRAM,
VAKKOM DESOM AND VILLAGE, THIRUVANANTHAPURAM - 695
308.
13 CHANDRAN BABU
AGED 62 YEARS
S/O. GOPALAN, RESIDING AT LALITHA BHAVAN,
POIKAMUKKU, AVANAVANCHERRY VILLAGE, ATTINGAL,
O.P(c).No.970 of 2021
3
THIRUVANANTHAPURAM - 695 103.
14 S. BINI
AGED 41 YEARS
S/O.SIVADASAN, RESIDING AT LALITHA BHAVAN,
POIKAMUKKU, AVANAVANCHERRY VILLAGE - 695 103.
15 RAVEENDRAN
S/O. PADMANABHAN, OOURKONATHU VEEDU, CHERUKARA,
PULLAYIL, KODUVAZHANOOR VILLAGE,
THIRUVANANTHAPURAM - 695 308.
16 MOHANKUMAR
S/O. GOPALAN, DWARAKA, MARKET ROAD, ATTINGAL,
THIRUVANANTHAPURAM - 695 101.
17 VAKKOM PUTHEN MUKKALUVATTOM BHAGAVATHI KSHETHRA
SAMITHI
A SOCIETY REGISTERED UNDER TRAVANCORE COCHIN
LITERARY SCIENTIFIC AND CHARITABLE SOCIETIES ACT,
REPRESENTED THROUGH ITS SECRETARY MANILKUMAR, S/O.
GURUDASAN, ARCHANA, VAKKOM DESOM AND VILLAGE,
THIRUVANANTHAPURAM - 695 308.
18 K. SUGATHAN
HOUSE NO.22, AKG NAGAR, AVANAVANCHERRY VILLAGE,
THIRUVANANTHAPURAM - 695 308.
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
16.03.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P(c).No.970 of 2021
4
K.BABU, J.
-------------------------------------------
O.P.(C) No.970 of 2021
---------------------------------------------
Dated this the 16th day of March, 2022
JUDGMENT
The learned counsel appearing for the petitioner,
Sri.R.Krishna Raj, submitted that as the matter relates to
the festival of Vakkom Puthan Mukkal Vattom Bhagavathy
temple of the year 2021, the Original Petition has become
infructuous. Recording the above submission, the Original
Petition is closed as infructuous.
Sd/-
K.BABU
JUDGE
VPK
O.P(c).No.970 of 2021
APPENDIX OF OP(C) 970/2021
PETITIONER EXHIBITS
EXHIBIT P1 COPY OF THE JUDGMENT IN OP(C)978/2018.
EXHIBIT P2 COPY OF THE ORDER OF THE SUB-COURT,
ATTINGAL IN IA NO.27/2020 IN OS
NO.71/2004.
EXHIBIT P3 COPY OF THE ORDER OF THIS HON'BLE COURT
IN OP(C) NO.838/2020.
EXHIBIT P4 COPY OF THE ORDER OF THE SUB-COURT,
ATTINGAL IN IA 6/2021 IN OS NO.71/04.
EXHIBIT P5 COPY OF THE PRESCRIPTION GIVEN BY THE
THANTHRI.
