Kerala High Court
The Kerala High Court Advocate ... vs Union Of India on 16 March, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 16TH DAY OF MARCH 2022 / 25TH PHALGUNA, 1943
WP(C) NO. 6652 OF 2022
PETITIONERS:
1 THE KERALA HIGH COURT ADVOCATE ASSOCIATION,
1ST FLOOR HIGH COURT BUILDING, COCHIN 682 031,
REPRESENTED BY ITS SECRETARY K ANAND.
2 T.B. SHAJIMON,
AGED 50 YEARS
(MEMBERSHIP NO. OG370), SON OF V.K. BABU,
THEKKEDATH HOUSE, NEAR ST. GEORGE CHAPEL ROAD,
SOUTH CHITTOOR, COCHIN 682 027.
3 GOVINDU P. RENUKA DEVI,
AGED 45 YEARS
(MEMBERSHIP NO. LD 2779), WIFE OF T.B. SHAJIMON,
THEKKEDATH HOUSE, NEAR ST. GEORGE CHAPEL ROAD,
SOUTH CHITTOOR, COCHIN 682 027.
BY ADVS.
SANTHOSH MATHEW
ARUN THOMAS
VEENA RAVEENDRAN
KARTHIKA MARIA
ANIL SEBASTIAN PULICKEL
ABI BENNY AREECKAL
LEAH RACHEL NINAN
MATHEW NEVIN THOMAS
RESPONDENTS:
1 UNION OF INDIA,
REPRESENTED BY SECRETARY TO GOVERNMENT,
MINISTRY OF EXTERNAL AFFAIRS, SOUTH BLOCK RAISINA HILL,
NEW DELHI 110 011.
2 STATE OF KERALA,
SECRETARIAT, THIRUVANANTHAPURAM-695 001,
REPRESENTED BY ITS CHIEF SECRETARY.
WP(C) NO.6652 OF 2022
2
3 EMBASSY OF INDIA,
MAKSYAMA BERLINS'KHO, ST. 20-6, KYIV,
UKRAINE 01901, REPRESENTED BY THE AMBASSADOR OF
THE REPUBLIC OF INDIA TO UKRAINE.
BY ADVS.
MANU S., ASG OF INDIA
ADVOCATE GENERAL OFFICE KERALA- R1 & R3
SHRI.N.MANOJ KUMAR, STATE ATTORNEY-R2
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.03.2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NO.6652 OF 2022
3
JUDGMENT
Dated this the 16th day of March, 2022
The learned counsel for the petitioners submits that
students in question reached back in India safely and no
further orders are necessary in the writ petition.
Recording the said submission, the writ petition is
disposed of.
sd/-
N.NAGARESH
JUDGE
hmh
WP(C) NO.6652 OF 2022
APPENDIX OF WP(C) 6652/2022
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE TICKETS OF THE 2ND
AND 3RD PETITIONERS' DAUGHTER FROM KYIV
TO DELHI.
Exhibit P2 A TRUE COPY OF THE REPRESENTATION
SUBMITTED BY THE 2ND PETITIONER TO THE
HON'BLE CHIEF MINISTER OF KERALA.
Exhibit P3 A TRUE COPY OF THE REPRESENTATION
SUBMITTED BY THE 2ND AND 3RD PETITIONERS
TO THE GOVERNOR OF GOA.
Exhibit P4 THE LIST OF STUDENTS WHO ARE STRANDED IN
UKRAINE WHOSE DETAILS COULD BE COLLECTED
BY THE PETITIONERS.
Exhibit P5 A TRUE COPY OF THE ADVISORY DATED
25.02.2022 ISSUED BY THE 3RD RESPONDENT
FOR INDIAN NATIONALS/STUDENTS IN
UKRAINE.
Exhibit P6 A TRUE COPY OF THE ADVISORY DATED
26.02.2022 ISSUED BY THE 3RD RESPONDENT
FOR INDIAN NATIONALS/STUDENTS IN
UKRAINE.
Exhibit P7 A TRUE COPY OF THE FIRST ADVISORY DATED
27.02.2022 ISSUED BY THE 3RD RESPONDENT
FOR INDIAN NATIONALS/ STUDENTS IN
UKRAINE.
Exhibit P8 A TRUE COPY OF THE SECOND THE ADVISORY
DATED 27.02.2022 ISSUED BY THE 3RD
RESPONDENT FOR INDIAN NATIONALS/STUDENTS
IN UKRAINE.
Exhibit P9 A TRUE COPY OF THE EMAIL DATED
26.02.2022 SENT BY THE 2ND PETITIONER TO
SHRI. V. MURALEEDHARAN.
Exhibit P10 A TRUE COPY OF THE FULL RESPONSE GIVEN
BY THE 1ST RESPONDENT'S MINISTER OF
STATE FOR EXTERNAL AFFAIRS ON 03.01.2019
IN THE RAJYA SABHA REGARDING THE
PROTECTION OF RIGHTS OF INDIAN CITIZENS
IN FOREIGN COUNTRIES.
WP(C) NO.6652 OF 2022
Exhibit P11 A TRUE COPY OF THE LETTER WRITTEN BY THE
HON'BLE CHIEF MINISTER OF KERALA TO THE
HON'BLE PRIME MINISTER OF INDIA, DATED
27.02.2022.
Exhibit P12 A TRUE COPY OF THE REVISED ICWF SCHEME
ISSUED BY THE MINISTRY OF OVERSEAS
INDIAN AFFAIRS.
RESPONDENT'S EXHIBITS NIL
