Xavier vs M.D.George
2022 Latest Caselaw 2805 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                   THE HONOURABLE MR.JUSTICE K. BABU
     TUESDAY, THE 15TH DAY OF MARCH 2022 / 24TH PHALGUNA, 1943
                          RSA NO. 1195 OF 2010
   AGAINST THE ORDER/JUDGMENT IN AS 92/2008 OF SUB COURT, KOCHI
            OS 210/2007 OF ADDITIONAL MUNSIFF'S COURT, KOCHI
APPELLANTS/APPELLANTS IN A.S/DEFENDANTS IN SUIT:

    1        XAVIER, S/O. AUGUSTINE, MALLAKKAL HOUSE,
             PUTHUVYPE,PUTHUVYPE VILLAGE,KOCHI 682 508.
    2        PETER,S/O.DO RESIDING IN DO. DO
             BY ADVS.
             SRI.S.V.BALAKRISHNA IYER (SR.)
             SMT.GEETHA P.MENON
             SRI.P.B.KRISHNAN
             SRI.P.M.NEELAKANDAN
             SRI.SHERRY J. THOMAS
             SRI.R.SURAJ KUMAR


RESPONDENT/RESPONDENT IN SUIT/PLAINTIFF IN SUIT:

             M.D.GEORGE, S/O. DEVASSY, MEECHERY HOUSE,
             PUTHUVYPE,PUTHUVYPE VILLAGE,KOCHI 682 508.
             BY ADVS.
             SRI.M.A.JOSEPH MANAVALAN
             SMT.P.A.SULEKHA


     THIS    REGULAR   SECOND   APPEAL   HAVING   BEEN   FINALLY   HEARD   ON
15.03.2022, ALONG WITH RSA.1233/2010, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 R.S.A Nos.1195 & 1233 of 2010
                                         2


                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                     THE HONOURABLE MR.JUSTICE K. BABU
 TUESDAY, THE 15TH DAY OF MARCH 2022 / 24TH PHALGUNA, 1943
                                RSA NO. 1233 OF 2010
  AGAINST THE JUDGMENT IN AS 54/2008 OF SUB COURT, KOCHI-5
      OS 259/2007 OF THE PRINCIPAL MUNSIFF'S COURT, KOCHI
APPELLANTS/APPELLANTS/PLAINTIFFS:

      1         XAVIER, S/O. AUGUSTINE,
                MALLAKKAL HOUSE, PUTHUVYPE,PUTHUVYPE VILLAGE,
                KOCHI TALUK.
      2         PETER, S/O. DO-
                RESIDING IN DO-DO-DO-
                BY ADVS.
                SRI.S.V.BALAKRISHNA IYER (SR.)
                SMT.GEETHA P.MENON
                SRI.P.B.KRISHNAN
                SRI.P.M.NEELAKANDAN
                SRI.SHERRY J. THOMAS
                SRI.R.SURAJ KUMAR
                SRI.P.B.SUBRAMANYAN


RESPONDENT/RESPONDENT/DEFENDANT:

                M.D.GEORGE, S/O.DEVASSY, MEECHERY HOUSE,
                PUTHUVYPE, PUTHUVYPE VILLAGE, KOCHI-682508.
                BY ADVS.
                SRI.M.A.JOSEPH MANAVALAN
                SMT.P.A.SULEKHA


        THIS REGULAR SECOND APPEAL HAVING BEEN FINALLY
HEARD      ON     15.03.2022,        ALONG   WITH   RSA.1195/2010,   THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 R.S.A Nos.1195 & 1233 of 2010
                                      3

                                  K.BABU, J.
                   --------------------------------------
                         R.S.A Nos.1195 & 1233 of 2010
                  ---------------------------------------
                     Dated this the 15th day of March, 2022

                                JUDGMENT

The learned counsel for the appellants submitted that the sole

respondent in the appeals died. No steps have been taken to

implead the Legal Representatives of the respondent.

The appeals stand abated.

Sd/-

K.BABU, JUDGE KAS