Arun.V vs Resmi D.L
2022 Latest Caselaw 2787 Ker

OP (FC) No.15/2021                                  1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                                &
                             THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
                     Friday, the 11th day of March 2022 / 20th Phalguna, 1943
                                     OP (FC) NO. 15 OF 2021(R)

   PETITIONER/PETITIONER
           ARUN. V, AGED 43 YEARS,
           S/O. VISWAMBHARAN, VINAYAKA MANDIRAM,
           ARUVIYODE, MANNANTHALA P.O, THIRUVANANTHAPURAM.

           BY ADV. SRI.R. GOPAN.


   RESPONDENT/RESPONDENT
           RESMI D.L, AGED 38 YEARS,
           D/O. DEVARAJAN, ANATHAVILAKATHU VEEDU,
           IRUMPIL, NEYYATTINKARA, RESIDING AT T.C 93/1827,
           HARITHA NAGAR RESIDENCE ASSOCIATION,
           PETTAH, THIRUVANANTHAPURAM.


        This Original Petition having come up for orders on 11/03/2022 upon
   perusing the letter dated 28/02/2022 of the judge, Family court,
   Thiruvananthapuram requesting extension of time for disposal of
   OP(HMA)No.856/2017 of that court by a further period of six months and
   this court's judgment dated 08/02/2021, the court on the same day passed
   the following:
                                     ORDER

Time is extended as requested.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- SOPHY THOMAS JUDGE

11-03-2022 /True Copy/ Assistant Registrar