Abdul Salam vs Mr.Suresh Kumar
2022 Latest Caselaw 2425 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
    WEDNESDAY, THE 2ND DAY OF MARCH 2022 / 11TH PHALGUNA, 1943
                     CON.CASE(C) NO. 979 OF 2021
 AGAINST THE ORDER/JUDGMENT IN WP(C) 24499/2020 OF HIGH COURT OF
                                KERALA
PETITIONERS:

    1     ABDUL SALAM, AGED 52 YEARS, S/O.LATE PAREETH,
          THAIVELIKKAKATH HOUSE,THRIKKAKARA.P.O, PIN-682
          021,ERNAKULAM.

    2     PAREETH KUNJU, AGED 71 YEARS, S/O.MARAKKAR,VELLAKKAL
          HOUSE, EDAPPALLY.P.O, PIN-682 024, ERNAKULAM.

          BY ADV ESM.KABEER


RESPONDENT:

          MR.SURESH KUMAR, AGED NOT KNOWN,FATHER'S NAME NOT
          KNOWN, THE REVENUE DIVISIONAL OFFICER, MUVATTUPUZHA,
          MINI CIVIL STATION, MUVATTUPUZHA.P.O, PIN-686 669.

          BY ADV ADVOCATE GENERAL OFFICE KERALA



          S GOPINATHAN GP


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD
ON 02.03.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 979 OF 2021
                                     2




                              JUDGMENT

In the light of the memo dated 28.02.2022, the

Contempt Case is closed.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

PR CON.CASE(C) NO. 979 OF 2021

APPENDIX OF CON.CASE(C) 979/2021

PETITIONER ANNEXURES Annexure A1 ONLINE CERTIFIED COPY OF THE JUDGMENT DATED 13-11-2020 IN W.P.(C)NO.24499/2020 OF THE HON'BLE HIGH COURT OF KERALA

Annexure A2 TRUE COPY OF THE POSTAL RECEIPT DATED 23-12-

Annexure A3 TRUE COPY OF THE ACKNOWLEDGEMENT CARD DATED 28.12.2020.