Dr.V.V. Pyarelal vs Mr.A. Alexander I.A.S
2022 Latest Caselaw 2345 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
    WEDNESDAY, THE 2ND DAY OF MARCH 2022 / 11TH PHALGUNA, 1943
                     CON.CASE(C) NO. 244 OF 2022
 AGAINST THE ORDER/JUDGMENT IN WP(C) 15510/2019 OF HIGH COURT OF
                                KERALA
PETITIONER:

          DR.V.V. PYARELAL, AGED 79 YEARS, S/.O VELAYUDHAN
          KUNJAN, DIRECTOR, K.V.M TRUST , K.V.M TRUST ROAD,
          CHERTHALA-688 524, ALAPPUZHA DISTRICT, RESIDING AT
          SARASWATHAM, MARUTHORVATTOM P.O.VTC-THANNERMUKKAM
          NORTH, ALAPPUZHA DISTRICT-688 539

          BY ADVS.
          GEORGE POONTHOTTAM (SR.)
          NISHA GEORGE



RESPONDENTS:

    1     MR.A. ALEXANDER I.A.S.
          (AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER) THE
          DISTRICT COLLECTOR, COLLECTORATE P.O.ALAPPUZHA-688 001.

    2     MR. ABHILASH,
          (AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER)
          ASSISTANT EXECUTIVE ENGINEER, MINOR IRRIGATION
          DEPARTMENT, CHERTHALA, ALAPPUZHA DISTRIT-688 524.



          S GOPINATHAN GP




     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD
ON 02.03.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 244 OF 2022
                                     2




                              JUDGMENT

In the light of the order passed by the District Collector, I

close this Contempt Case with liberty to the petitioner to

challenge the order in accordance with law.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

PR CON.CASE(C) NO. 244 OF 2022

APPENDIX OF CON.CASE(C) 244/2022

PETITIONER ANNEXURES

Annexure A1 CERTIFIED COPY OF THE JUDGMENT DATED 11.7.2019 IN WPC NO 15510 OF 2019 OF THIS HON'BLE COURT

Annexure A2 TRUE COPY OF THE COMMUNICATION DATED 20.11.2020 OF THE PETITIONER TO THE 1ST RESPONDENT

Annexure A3 TRUE COPY OF THE COMMUNICATION NO A 507/2019 DATED 11.10.2021 ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER

Annexure A4 TRUE COPY OF THE COMMUNICATION DATED 5.11.2021 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT

Annexure A5 TRUE COPY OF THE COMMUNICATION NO KDS2-5/2010 DATED 24.11.2021 ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER