Citation : 2022 Latest Caselaw 7867 Ker
Judgement Date : 28 June, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
TUESDAY, THE 28TH DAY OF JUNE 2022 / 7TH ASHADHA, 1944
WP(C) NO. 21020 OF 2022
PETITIONER:
NEELI K.K.
AGED 63 YEARS
W/O.KANAKKARAYI, KAITHAKUNNINMEL, PALLIPURAM,
PARADUR VILLAGE, PATTAMBI, PALAKKAD - 679 305.
BY ADV V.A.JOHNSON (VARIKKAPPALLIL)(K/640/2006)
RESPONDENT:
SPECIAL TAHSILDAR(L.R)
OFFICE OF THE SPECIAL TAHSILDAR (L.R.),
MINI CIVIL STATION, OTTAPALAM, PATTAMBI,
PALAKKAD - 679 104.
SRI. BIMAL K. NATH, SR.GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 21020 OF 2022
2
T.R. RAVI, J.
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W.P.(C)No.21020 of 2022
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Dated this the 28th day of June, 2022
JUDGMENT
The prayer made in the writ petition is for an early
disposal of S.M.No.2/2021 pending before the respondent.
In view of the directions which have already been issued
by this Court in WP(C) No.28398 of 2017 and WP(C) No.17012
of 2022, this writ petition is disposed of directing the
respondent to take up S.M.No.2/2021 and dispose of the same
within 6 months from the date of receipt of a copy of this
judgment.
Sd/-
T.R.RAVI JUDGE mpm WP(C) NO. 21020 OF 2022
APPENDIX OF WP(C) 21020/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE RECEIPT ISSUED IN S.M.NO.2021 BY THE RESPONDENT DATED 01/01/2021.
Exhibit P2 TRUE COPY OF THE AADHAAR CARD NO.8393 9187 8377 OF THE PETITIONER.
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