Arunmaneesh R.B vs The Apj Abdul Kalam Technological ...
2022 Latest Caselaw 7699 Ker

WP(C) NO. 38355 OF 2016             1

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
         THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
     TUESDAY, THE 28TH DAY OF JUNE 2022 / 7TH ASHADHA, 1944
                      WP(C) NO. 38355 OF 2016
PETITIONER:

             ARUNMANEESH R.B.
             REVATHI, KARUVATTA NORTH P.O,
             ALAPPUZHA, PIN - 690 517.

             BY ADV SRI.T.R.RAJAN



RESPONDENTS:

     1       THE APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
             THIRUVANANTHAPURAM, KERALA, REPRESENTED BY ITS VICE
             CHANCELLOR, PIN 695 016.

     2       THE CONTROLLER OF EXAMINATIONS
             THE APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY,
             THIRUVANANTHAPURAM, KERALA, PIN-695 016

     3       THE PRINCIPAL
             GOVERNMENT ENGINEERING COLLEGE, IDUKKI-685 603.

             BY ADV SRI.ELVIN PETER P.J.




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   28.06.2022,   THE   COURT   ON     THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 38355 OF 2016                2




                                  JUDGMENT

When this matter was taken up, Sri.T.R.Rajan, the learned counsel

appearing for the petitioner submits that the reliefs sought for have become

infructuous.

The said submission is recorded and this writ petition is closed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE IAP

APPENDIX OF WP(C) 38355/2016

PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE GRADE SHEET OF THE FIRST SEMESTER EXAMS OF THE PETITIONER.

EXHIBIT P2 TRUE COPY OF THE RESULTS OF THE 2ND SEMESTER EXAMS OF THE M TECH EE (POWER ELECTRONICS AND CONTROL) COURSE PUBLISHED BY THE FIRST RESPONDENT.

EXHIBIT P3 TRUE COPY OF THE STATEMENT OF GRADES OF THE PETITIONER AS REGARDS THE B TECH EXAMS CONDUCTED BY THE UNIVERSITY OF KERALA.

EXHIBIT P4 TRUE COPY OF THE B TECH CERTIFICATE OF THE PETITIONER ISSUED BY THE UNIVERSITY OF KERALA.

EXHIBIT P5 TRUE COPY OF THE COMMUNICATION DATED 02-05-2016 OF THE COMMANDANT, KAP 3 BN, ADOOR TO THE PETITIONER.

EXHIBIT P6 TRUE COPY OF THE PETITION DATED 25-11-2016 SUBMITTED BY THE PETITIONER TO THE THIRD RESPONDENT.

EXHIBIT P7 TRUE COPY OF THE RELEVANT PAGES OF THE ORDINANCE FOR THE UNIVERSITY FOR THE ACADEMIC YEAR 2015-2016 OF THE 1ST RESPONDENT.

RESPONDENTS' EXHIBITS:

NIL