Rajani Venugopal vs Asha Murali
2022 Latest Caselaw 7621 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

       THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR

      FRIDAY, THE 24TH DAY OF JUNE 2022 / 3RD ASHADHA, 1944

                     CON.CASE(C) NO. 723 OF 2020

 AGAINST THE ORDER/JUDGMENT IN WP(C) 3102/2020 OF HIGH COURT OF

                               KERALA

PETITIONER/PETITIONER:

             RAJANI VENUGOPAL
             AGED 44 YEARS
             W/O. LATE B VENUGOPAL PALLATTUSSERIL, KUTTEMPEROOR
             P.O., MANNAR, ALAPPUZHA-689 623


             BY ADVS.
             SRI.THOMAS ABRAHAM
             SHRI.THAYYIB SHA P.S.
             SMT.MERCIAMMA MATHEW
             SRI.ASWIN.P.JOHN
             SRI.R.ANANTHAPADMANABAN


RESPONDENT/1ST RESPONDENT:

             ASHA MURALI
             D/O. LATE MURALI, SECRETARY, MAVELIKKARA TALUK CO-
             OPERATIVE BANK LTD NO.707,MAVELIKKARA P.O.,
             ALAPPUZHA-690 101


             BY ADVS.
             SRI.B.ASHOK SHENOY
             SRI.P.S.GIREESH
             SRI.RIYAL DEVASSY
             SHRI.DR.ABHILASH O.U.


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR

ADMISSION ON 24.06.2022, THE COURT ON THE SAME DAY DELIVERED THE

FOLLOWING:
                                    :2:
Con. Case (C).No.723 of 2020




                               JUDGMENT

It is submitted by the learned counsel appearing for the

respondent placing reliance on a statement dated 07.02.2022 filed

before this Court that the directions in the judgment have been fully

complied. Taking note of the said submission and the statement relied

upon, the Contempt of Court Case is closed.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

mns

Con. Case (C).No.723 of 2020

APPENDIX OF CON.CASE(C) 723/2020

PETITIONER ANNEXURES

ANNEXURE-I THE CERTIFIED COPY OF THE JUDGMENT DATED 09-03-2020 IN WPC NO.3120 OF 2020

ANNEXURE A2: THE TRUE COPY OF THE AFFIDAVIT IN STAMP PAPER SUBMITTED BY THE PETITIONER BEFORE THE SECRETARY, MAVELIKKARA TALUK COOPERATIVE BANK

ANNEXURE A3: THE TRUE COPY OF THE LETTER DATED 13.10.2020 SENT BY THE SECRETARY, MAVELIKKARA TALUK COOPERATIVE BANK

ANNEXURE A4: THE TRUE COPY OF THE REPLY LETTER DATED 14.10.2020 SENT BY THE PETITIONER

//TRUE COPY//

P.A TO JUDGE