Rakesh A vs Shajahan Ias
2022 Latest Caselaw 7620 Ker

Con.Case(C) No.878/2022                     1/3

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                      THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
               Friday, the 24th day of June 2022 / 3rd Ashadha, 1944
              CONTEMPT CASE(C) NO. 878 OF 2022(S) IN WP(C) 1672/2020
   PETITIONER/PETITIONER:

           RAKESH A., AGED 35 YEARS, S/O. RAMACHANDRAN K.V.,
           RESIDING AT USHUS, MADAYIKAVU, P.O PAZHAYANGADI,
           WORKING AS LPSA, DARUL IMAM MUSLIM LP SCHOOL,
           KANNAPURAM, P.O. CHERUKUNNU, KANNUR-670 301.

         BY ADV.SRI.SURESH KUMAR KODOTH

   RESPONDENT/RESPONDENT NO.1:


            SHAJAHAN IAS, SECRETARY,

            GENERAL EDUCATION DEPARTMENT,

            THIRUVANANTHAPURAM- 695 001.

        This Contempt of court case (civil) having come up for orders on
   24.06.2022, the court on the same day passed the following:

                                                             P.T.O.
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                              RAJA VIJAYARAGHAVAN V, J.
                             -------------------------------------
                            Cont.Case(C.) No. 878 of 2022
                            -------------------------------------------
                          Dated this the 24th day of June, 2022


                                            ORDER

Sri.Suresh Kumar Kodoth, the learned counsel appearing for the

petitioner submits that though Annexure-1 judgment was rendered on

22.07.2020 directing the respondent to pass orders within a period of four

months, no orders have been passed to date.

The learned Government Pleader shall get instructions and submit as to

why the directions have not been complied with.

Post after two weeks.

Sd/-

                                                      RAJA VIJAYARAGHAVAN V,
                                                               JUDGE

       IAP




24-06-2022                        /True Copy/                             Assistant Registrar
 Con.Case(C) No.878/2022                 3/3

APPENDIX OF CON.CASE(C) 878/2022 ANNEXURE 1 CERTIFIED COPY OF JUDGMENT DATED 22.07.2020 IN WP(C) 1672/2020.