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Suma Arikkath vs Deputy Collector(Land Reforms)
2022 Latest Caselaw 7603 Ker

Citation : 2022 Latest Caselaw 7603 Ker
Judgement Date : 24 June, 2022

Kerala High Court
Suma Arikkath vs Deputy Collector(Land Reforms) on 24 June, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
        FRIDAY, THE 24TH DAY OF JUNE 2022 / 3RD ASHADHA, 1944
                       WP(C) NO. 20555 OF 2022


PETITIONER:

           SUMA ARIKKATH
           AGED 59 YEARS
           W/O. VELLOORE RAMACHANDRAN,
           KANJINGATTU VALIYAVEETTIL,
           KAILIYAD POST, CHALAVARA,
           OTTAPALAM TALUK PIN: 679 122

           BY ADV R.SREEHARI



RESPONDENTS:

    1      DEPUTY COLLECTOR (LAND REFORMS)
           OFFICE OF THE DEPUTY COLLECTOR (LR),
           COLLECTORATE, CIVIL STATION,
           PALAKKAD PIN: 678 001

    2      THE VILLAGE OFFICER,
           CHALAVARA VILLAGE, CHALAVARA POST,
           OTTAPALAM TALUK PIN: 679 505

           SMT. C. S. SHEEJA, SR.GOVT. PLEADER




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 20555 OF 2022
                                   2




                             T.R. RAVI, J.
              --------------------------------------------
                     W. P. (C). No. 20555 of 2022
               --------------------------------------------
                Dated this the 24th day of June, 2022

                             JUDGMENT

The prayer made in the writ petition is for an early disposal of

S.M. No. 252/2022 pending before the 1st respondent.

In view of the directions which have already been issued by

this Court in WP(C) No.28398 of 2017 and WP(C) No.17012 of

2022, this writ petition is disposed of directing the 1 st respondent to

take up S.M. No. 252/2022 and dispose of the same within 18

months from the date of receipt of a copy of this judgment.

Sd/-

T.R. RAVI JUDGE

Pn WP(C) NO. 20555 OF 2022

APPENDIX OF WP(C) 20555/2022

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF THE CERTIFICATE DATED 16-03-2022 OF THE SECOND RESPONDENT

Exhibit P2 TRUE COPY OF THE LETTER DATED 21-03-2022 OF THE FIRST RESPONDENT

Exhibit P3 TRUE COPY OF JUDGMENT IN WP (C) NO.

28398/2017 AND CONNECTED CASES DATED 14-03-2018

Exhibit P4 TRUE COPY OF JUDGMENT IN WP (C) NO.

25649/2021 DATED 18-11-2021.

 
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